High Courts02 Aug 2023Dismissed
Sree Prakash Singh Vs Trishit Dhar.
Gauhati High Court · (2023) 08 GAU CK 0005
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 15 of 37
High Courts02 Aug 2023
Dhena Tudu Vs State Of Assam.
Gauhati High Court · (2023) 08 GAU CK 0004
Code Of Criminal Procedure, 1973 — Section 161, 311, 313Indian Penal Code, 1860 — Section 302, 325, 341, 448Arms Act, 1959 — Section 25(1B)(a)
High Courts02 Aug 2023Allowed
Fatima Khatun Vs State Of Assam.
Gauhati High Court · (2023) 08 GAU CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 7, 106
High Courts02 Aug 2023Disposed Of
Girish Nath Vs State Of Assam And 4 Ors..
Gauhati High Court · (2023) 08 GAU CK 0002
Constitution Of India, 1950 — Article 14
High Courts02 Aug 2023Dismissed
Prafulla Kumar Nath Vs State Of Assam And 6 Ors.
Gauhati High Court · (2023) 08 GAU CK 0001
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 2(h), 2(q), 3(1)(iii), 3(2), 4
High Courts01 Aug 2023Dismissed
Anita Haldar Vs State Of Assam And Ors.
Gauhati High Court · (2023) 08 GAU CK 0006
High Courts31 Jul 2023
Kalyan Barman Vs State Of Assam.
Gauhati High Court · (2023) 07 GAU CK 0031
Indian Penal Code, 1860 — Section 302, 341, 384, 498ACode Of Criminal Procedure, 1973 — Section 164, 313Arms Act, 1959 — Section 25(1B)(a)
High Courts31 Jul 2023Dismissed
Daoma Boro Vs State Of Assam.
Gauhati High Court · (2023) 07 GAU CK 0030
Protection of Children from Sexual Offences Act, 2012 — Section 4, 4(2)Indian Penal Code, 1860 — Section 376, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts31 Jul 2023Dismissed
Pahlan Ali Vs HDB Financial Services Ltd And Anr.
Gauhati High Court · (2023) 07 GAU CK 0028
Constitution Of India, 1950 — Article 12, 226
High Courts31 Jul 2023Disposed Of
Rejina Bibi Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 07 GAU CK 0027
Evidence Act, 1872 — Section 65, 66
High Courts31 Jul 2023Disposed Of
Rahimon Khatoon @ Rahima Khatun @ Rohimon Nessa Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 07 GAU CK 0026
Evidence Act, 1872 — Section 50
High Courts28 Jul 2023Allowed
Jyotish Das Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 07 GAU CK 0025
Rajasthan Civil Service (Pension) Rules, 1996 — Rule 80Assam Services (Pension) Rules, 1969 — Rule 95
High Courts27 Jul 2023
Purnima Malakar And 3 Ors Vs Rita Malakar And Anr.
Gauhati High Court · (2023) 07 GAU CK 0023
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jul 2023Dismissed
Native Tree Developers Pvt Ltd Vs Md. Salim Khan And 6 Ors
Gauhati High Court · (2023) 07 GAU CK 0018
Constitution Of India, 1950 — Article 227
High Courts27 Jul 2023Disposed Of
Sabina Ahmed And 225 Ors. Vs Director General And 5 Ors
Gauhati High Court · (2023) 07 GAU CK 0017
Constitution Of India, 1950 — Article 14, 16
High Courts27 Jul 2023Dismissed
Babulal Surana Vs Meena Paul And 6 Ors.
Gauhati High Court · (2023) 07 GAU CK 0016
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts27 Jul 2023Allowed
Bindu Basini Roy Vs Kanak Bala Sarkar Widow And 6 Ors
Gauhati High Court · (2023) 07 GAU CK 0015
Code of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 31
High Courts26 Jul 2023Allowed
Enforcement Directorate, Deptt. Of Revenue, Govt. Of India Vs Gautam Kundu And Anr
Gauhati High Court · (2023) 07 GAU CK 0022
Constitution Of India, 1950 — Article 20(3), 21Code Of Criminal Procedure, 1973 — Section 2(h), 5, 156(1), 156(3), 173(8), 397, 401, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts26 Jul 2023Disposed Of
Anil Kumar Todi Vs M/S D N Enterprise And 3 Ors.
Gauhati High Court · (2023) 07 GAU CK 0021
Constitution Of India, 1950 — Article 227
High Courts26 Jul 2023Disposed Of
Mohanlal Karmakar Vs State Of Assam And 2 Ors.
Gauhati High Court · (2023) 07 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 397, 401, 439Indian Penal Code, 1860 — Section 326