High Courts13 Jun 2023Disposed Of
Tapan Kumar Deb Vs Assam Power Distribution Company Ltd. And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0054
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 20 of 37
High Courts13 Jun 2023Dismissed
Uma Kanta Kalita Vs State Of Assam And Ors.
Gauhati High Court · (2023) 06 GAU CK 0053
High Courts13 Jun 2023Allowed
Maruti Timber And Furnitures Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0052
Constitution Of India, 1950 — Article 226Assam Forest Regulation, 1891 — Section 3(1), 3(4), 30, 31(a), 40, 41, 49, 49(1), 49(2), 49(3), 49(4), 49(5)(b), 49(5)(d),49B, 49C, 63
High Courts13 Jun 2023Dismissed
Bikash Ranjan Shome Vs State Of Assam And Ors
Gauhati High Court · (2023) 06 GAU CK 0051
High Courts13 Jun 2023Dismissed
Arup Rajbangshi And 3 Ors. Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0050
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 200, 202, 482Indian Penal Code, 1860 — Section 34, 342, 376, 420, 493, 506
High Courts13 Jun 2023Dismissed
Raju Kumar Pator Vs Uma Ram Das
Gauhati High Court · (2023) 06 GAU CK 0040
Code of Civil Procedure, 1908 — Section 100, Order 26 Rule 10A
High Courts13 Jun 2023Disposed Of
Anil Kumar Yadav Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 379, 399, 482Indian Penal Code, 1860 — Section 34, 120B, 307, 379, 353, 411, 420
High Courts12 Jun 2023Disposed Of
Girin Deka And Anr. Vs Union Of India And 4 Ors.
Gauhati High Court · (2023) 06 GAU CK 0055
Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(d), 15, 16Indian Contract Act, 1872 — Section 70
High Courts12 Jun 2023Dismissed
Prism Logistics Private Ltd Vs Union Of India
Gauhati High Court · (2023) 06 GAU CK 0039
High Courts12 Jun 2023Disposed Of
Md. Arju Ali Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 06 GAU CK 0004
Constitution Of India, 1950 — Article 14, 19, 21, 226
High Courts12 Jun 2023Dismissed
M/S Gagan Deal Trade Private Ltd. Vs Food Corporation Of India And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts12 Jun 2023Dismissed
Biswajit Suraj Malakar Vs State Of Assam And Ors.
Gauhati High Court · (2023) 06 GAU CK 0002
High Courts09 Jun 2023Dismissed
Holiram Bora @ Borah Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0010
Constitution Of India, 1950 — Article 20(3), 21Protection of Children from Sexual Offences Act, 2012 — Section 6, 8, 10, 29, 30Indian Penal Code, 1860 — Section 294, 376AB, 506
High Courts09 Jun 2023Disposed Of
Raju Ahmed Laskar Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0009
Indian Penal Code, 1860 — Section 341, 366, 366A, 375, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 374
High Courts09 Jun 2023Disposed Of
Jogen Chandra Boro Vs Bodoland Territorial Council And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0008
Constitution Of India, 1950 — Article 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts09 Jun 2023Disposed Of
Rejia Khatun @ Rezia Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0007
High Courts09 Jun 2023Dismissed
Aziz Miya @ Md. Aziz Mia Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0006
Constitution Of India, 1950 — Article 21
High Courts09 Jun 2023Disposed Of
Ranju Prajapati Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0005
Constitution Of India, 1950 — Article 311(2)
High Courts08 Jun 2023Allowed
Prof. Diganta Kumar Das Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0014
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 294, 506
High Courts08 Jun 2023Allowed
Hari Prasad Kakoti Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 366A, 376