High Courts02 Jun 2023Dismissed
Commissioner, Central Goods And Service Tax And Central Excise Vs M/S Rajdhani Tele Products
Gauhati High Court · (2023) 06 GAU CK 0032
Central Excise Act, 1944 — Section 35G
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 22 of 37
High Courts02 Jun 2023Allowed
Adhir Chandra Ghosh And 2 Ors Vs Anupama Ghosh
Gauhati High Court · (2023) 06 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 202, 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts02 Jun 2023Dismissed
Commissioner Of Customs (Preventive) And Anr Vs Nemluni
Gauhati High Court · (2023) 06 GAU CK 0030
Customs Act, 1962 — Section 17, 105, 111, 111(b), 111(d), 112(b)(i), 115(2), 123, 123(2), 124, 129B(4), 130Evidence Act,1872 — Section 106, 114
High Courts02 Jun 2023Dismissed
Sailen Kumar Sharma Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 06 GAU CK 0029
Constitution Of India, 1950 — Article 226
High Courts01 Jun 2023Dismissed
Ranjan Singha And 4 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0035
Constitution Of India, 1950 — Article 12, 14, 15, 16, 16(1), 16(4), 16(4A), 335
High Courts01 Jun 2023Disposed Of
On The Death Of Pradip Kr. Ghosh His Legal Heir Smt. Nandita Ghosh Representing Vs State Of Assam And Ors
Gauhati High Court · (2023) 06 GAU CK 0034
High Courts30 May 2023Dismissed
Rekha Mukharjee And 5 Ors Vs Bishnulal Rabidas And 11 Ors.
Gauhati High Court · (2023) 05 GAU CK 0063
Constitution Of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 22Code Of Civil Procedure, 1908 — Section 47
High Courts30 May 2023Disposed Of
Naren Das Vs Sandhyawati Das,
Gauhati High Court · (2023) 05 GAU CK 0062
Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 410, 482
High Courts30 May 2023Disposed Of
Md. Azgar Ali Vs State Of Assam And Anr.
Gauhati High Court · (2023) 05 GAU CK 0061
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Protection of Women from Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21, 22, 29
High Courts29 May 2023Allowed
Nextenders India Private Limited Vs State Of Assam And Anr
Gauhati High Court · (2023) 05 GAU CK 0066
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 409, 420, 468, 471
High Courts29 May 2023Partly Allowed
Naba Sharma Vs M/S Korangani Tea Company Pvt Ltd
Gauhati High Court · (2023) 05 GAU CK 0065
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 142, 142(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 &mdsash; Section 15(1)(a)
High Courts29 May 2023Dismissed
Bhola Nath Rai Vs Tutumoni Sonowal And Anr
Gauhati High Court · (2023) 05 GAU CK 0064
Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 410, 482Indian Penal Code, 1860 — Section 494, 498A
High Courts25 May 2023Dismissed
Dipankar Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 05 GAU CK 0051
Constitution Of India, 1950 — Article 226Assam Public Procurement Rules, 2020 — Rule 9, 9(ii), 13(ii)Assam Public Procurement Act, 2017 — Section 2(b), 6(5)(iv), 11(1)(ii), 25, 25(1)(d), 25(2), 25(3)
High Courts25 May 2023Disposed Of
Hiten Kalita Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0050
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 9(1) to (11), 9(12)(a)
High Courts24 May 2023Allowed
State Of Assam And Anr Vs Usha Rani Goswami And 5 Ors,
Gauhati High Court · (2023) 05 GAU CK 0053
Constitution Of India, 1950 — Article 14, 16, 226Company�s Act, 1956 — Section 617
High Courts24 May 2023Dismissed
Shyam Sundar Saha Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0052
Assam Ministerial District Establishment Service Rules, 1967 — Rule 6, 6(6)
High Courts23 May 2023Disposed Of
Innach Ali And 243 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 05 GAU CK 0057
High Courts23 May 2023Disposed Of
Manish Purkayastha Alias Monish Purkayastha Vs Union Bank Of India And 5 Ors
Gauhati High Court · (2023) 05 GAU CK 0056
High Courts23 May 2023Allowed
Narayani Minerals And Anr. Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0055
Constitution Of India, 1950 — Article 226
High Courts23 May 2023Dismissed
Longsing Terang And Anr Vs State Of Assam And 107 Ors
Gauhati High Court · (2023) 05 GAU CK 0054