High Courts04 Nov 2019Disposed Off
Sauradeep Dey Vs Union Of India And Ors
Gauhati High Court · (2019) 11 GAU CK 0009
National Food Security Act, 2013 — Section 4, 4(b), 5
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 7 of 45
High Courts04 Nov 2019Disposed Off
Himatsingka Resorts Pvt. Ltd. And Anr Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 11 GAU CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(2), 12, 12(1), 12(2), 12(A), 17, 30(6), 31(1), 33, 56
High Courts04 Nov 2019Disposed Off
Nazrul Islam Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 313, 379, 401Indian Penal Code, 1860 — Section 279, 304(A)
High Courts04 Nov 2019Allowed/Disposed Off
Hiranmoy Das And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0006
Indian Penal Code, 1860 — Section 354, 498(A)Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Nov 2019Dismissed
Dambarudhar Boro Vs Minakshi Narzary
Gauhati High Court · (2019) 11 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts01 Nov 2019Dismissed
Samsul Haque Vs Jamiran Nessa Wife And Ors
Gauhati High Court · (2019) 11 GAU CK 0004
High Courts01 Nov 2019Disposed Off
Birendra Kumar Deorah Vs Assam Electricity Grid Corporation Ltd. And 4 Ors
Gauhati High Court · (2019) 11 GAU CK 0003
Electricity Act, 2003 — Section 2(39), 14, 68, 68(2), 68(5), 164Indian Telegraph Act, 1885 — Section 10, 10(d), 16(3)Constitution Of India, 1950 — Article 226
High Courts01 Nov 2019Dismissed
Friends Distillery And Bottling Industry Pvt. Ltd. And 2 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 11 GAU CK 0002
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 14, 17
High Courts01 Nov 2019Partly Allowed
Sonaram Hasda Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0001
Indian Penal Code, 1860 — Section 302, 304
High Courts31 Oct 2019Allowed
Suman Devi Surana Vs Vinod Kumar Bharuka And 2 Ors
Gauhati High Court · (2019) 10 GAU CK 0040
Code Of Civil Procedure, 1908 — Section 2(2), Order 8 Rule 2, Order 9 Rule 8, Order 9 Rule 9, Order 17 Rule 3, Order 41 Rule 1(2), Order 41 Rule 31Transfer Of Property Act, 1882 — Section 109
High Courts31 Oct 2019Dismissed
Haren Chandra Ghosh Vs Jharna Mandal
Gauhati High Court · (2019) 10 GAU CK 0039
High Courts31 Oct 2019Dismissed
Jhunu Sarkar Kunda Vs Bikash Kunda
Gauhati High Court · (2019) 10 GAU CK 0038
High Courts31 Oct 2019Allowed
Ahed Ali @ Abed Ali And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302, 342Code Of Criminal Procedure, 1973 — Section 107, 161
High Courts31 Oct 2019Allowed
Aimona Khatun @ Aimona Bibi And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0036
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 8, 25, 26, 27, 145
High Courts30 Oct 2019Disposed Off
Jitul Deka Vs State Of Assam And Ors
Gauhati High Court · (2019) 10 GAU CK 0035
Code Of Criminal Procedure, 1973 — Section 154
High Courts29 Oct 2019Disposed Off
Atul Bania Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0034
Constitution Of India, 1950 — Article 309
High Courts29 Oct 2019Allowed
Mohar Ch. Barman Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 10 GAU CK 0033
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9Constitution Of India, 1950 — Article 226
High Courts29 Oct 2019Allowed
Kayakuchi Gaon Meen Samabai Samitee Ltd. Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 10 GAU CK 0032
Assam Fishery Rules, 1953 — Rule 12Constitution Of India, 1950 — Article 14, 226
High Courts29 Oct 2019Disposed Off
Sujata Nath Vs State Of Assam And Ors
Gauhati High Court · (2019) 10 GAU CK 0031
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9
High Courts29 Oct 2019Partly Allowed
Latu Das Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0030
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 6, 7, 9, 29Code Of Criminal Procedure, 1973 — Section 164, 313