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Gauhati High Court judgments, 2019

884 judgments · page 9 of 45

High Courts04 Oct 2019Dismissed

Tama Fabrication And Ors Vs State Of Arunachal Pradesh

Gauhati High Court · (2019) 10 GAU CK 0006

Arunachal Pradesh District Based Entrepreneurs And Professionals (Incentives, Development And Promotional) Act, 2015 — Section 2(b), 3, 3(1), 3(2), 5Arunachal Pradesh District Based Entrepreneurs And Professionals (Incentives, Development And Promotional) Rules, 2015 — Rule 2(e), 3, 4, 4(ii), 4(i)(6), 4(ii)(e), 4(ii)(f), 4(ii)(g)Constitution Of India, 1950 — Article 14, 226
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High Courts04 Oct 2019Disposed Off

Bikash Borah Vs Swapnali Saikia

Gauhati High Court · (2019) 10 GAU CK 0004

Family Courts Act, 1984 — Section 19Special Marriage Act, 1954 — Section 27, 27(1)(b), 27(1)(d)Indian Penal Code, 1860 — Section 376, 406, 419, 496, 498(A)
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High Courts25 Sept 2019Disposed Off

Tayo Laha Vs State Of Arunachal Pradesh And Ors

Gauhati High Court · (2019) 09 GAU CK 0074

Indian Penal Code, 1860 — Section 120(B), 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Central Civil Services (Classification Control And Appeal), Rules 1965 — Rule 14
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High Courts25 Sept 2019Dismissed

Anil Kanda Vs State Of Assam And Anr

Gauhati High Court · (2019) 09 GAU CK 0069

Indian Penal Code, 1860 — Section 302, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 32
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