High Courts18 Sept 2019Allowed
Taj Uddin Laskar @APPELLANT@Hash State Of Assam And 3 Ors
Gauhati High Court · (2019) 09 GAU CK 0048
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 11 of 45
High Courts18 Sept 2019Allowed
Bilash Basumathary @APPELLANT@Hash State Of Assam And 7 Ors
Gauhati High Court · (2019) 09 GAU CK 0047
High Courts17 Sept 2019Dismissed
Rama Rani Das @APPELLANT@Hash Rakhi Sen And 3 Ors
Gauhati High Court · (2019) 09 GAU CK 0046
High Courts17 Sept 2019Allowed/Disposed Off
Budha Chandra Singha @APPELLANT@Hash Dhaneshwar Singha
Gauhati High Court · (2019) 09 GAU CK 0045
Code Of Civil Procedure, 1908 — Section 106(1), Order 9 Rule 9, Order 21 Rule 105, Order 21 Rule 105(2), Order 21 Rule 105(3), Order 21 Rule 106, Order 21 Rule 106(1), Order 21 Rule 106(3)Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
High Courts17 Sept 2019Dismissed
Musstt. Nilbhan @APPELLANT@Hash Union Of India And 5 Ors
Gauhati High Court · (2019) 09 GAU CK 0044
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A(3), Order 8 Rule 9, Order 8 Rule 10, Order 18 Rule 17, Order 18 Rule 17(A), Order 41 Rule 27Evidence Act, 1872 — Section 138Constitution Of India, 1950 — Article 226
High Courts17 Sept 2019Disposed Off
Banti Deka And Anr @APPELLANT@Hash Oriental Insurance Co. Ltd And 5 Ors
Gauhati High Court · (2019) 09 GAU CK 0043
High Courts17 Sept 2019Dismissed
Md. Abdul Sattar @APPELLANT@Hash Commissioner And Ors
Gauhati High Court · (2019) 09 GAU CK 0042
High Courts17 Sept 2019Dismissed
National Insurance Co. Ltd @APPELLANT@Hash Iman Ali And Anr
Gauhati High Court · (2019) 09 GAU CK 0041
High Courts17 Sept 2019Allowed
Oriental Insurance Co. Ltd @APPELLANT@Hash Md. Daraj Ali And Anr
Gauhati High Court · (2019) 09 GAU CK 0040
High Courts16 Sept 2019Disposed Off
India Medtronic Private Limited @APPELLANT@Hash State Of Assam And 2 Ors
Gauhati High Court · (2019) 09 GAU CK 0039
Constitution Of India, 1950 — Article 14Drugs And Cosmetics Rules, 1945 — Rule 28, 122(A)
High Courts16 Sept 2019Disposed Off
Jiten Mahili @APPELLANT@Hash State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0038
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313, 357(A)
High Courts13 Sept 2019Dismissed
Employees State Insurance Corporation And 2 Ors @APPELLANT@Hash Union Of India And 54 Ors
Gauhati High Court · (2019) 09 GAU CK 0037
High Courts13 Sept 2019Disposed Off
Sangita Rajbongshi And 2 Ors @APPELLANT@Hash Pankaj Kr. Das
Gauhati High Court · (2019) 09 GAU CK 0036
Indian Penal Code, 1860 — Section 34, 120(B), 379, 406, 420
High Courts12 Sept 2019Disposed Off
Dharmeswar Bora @APPELLANT@Hash State Of Assam
Gauhati High Court · (2019) 09 GAU CK 0035
Indian Penal Code, 1860 — Section 396, 397Code Of Criminal Procedure, 1973 — Section 161, 164, 313Constitution Of India, 1950 — Article 22
High Courts12 Sept 2019Allowed
New India Assurance Co. Ltd @APPELLANT@Hash Md. Jiabur Rahman And Anr
Gauhati High Court · (2019) 09 GAU CK 0034
High Courts12 Sept 2019Allowed
New India Assurance Co. Ltd @APPELLANT@Hash Md. Rabi Hussain And Anr
Gauhati High Court · (2019) 09 GAU CK 0033
High Courts12 Sept 2019Dismissed
Hemen Das Doctor And Ors @APPELLANT@Hash Dilima Das And Ors
Gauhati High Court · (2019) 09 GAU CK 0032
Registration Act, 1908 — Section 17(1)(b)
High Courts11 Sept 2019Disposed Off
Lakhimai Bhagawati @APPELLANT@Hash State Of Assam And 6 Ors
Gauhati High Court · (2019) 09 GAU CK 0031
High Courts11 Sept 2019Dismissed
Monish Das @APPELLANT@Hash Union Of India And Ors
Gauhati High Court · (2019) 09 GAU CK 0030
Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 1(4), 2(i), 4, 7(A), 7(Q), 14(B)Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Disposed Off
New India Assurance Co. Ltd @APPELLANT@Hash Tapan Ch. Das And 2 Ors
Gauhati High Court · (2019) 09 GAU CK 0029