High Courts11 Sept 2019Dismissed
New India Assurance Co. Ltd. @APPELLANT@Hash Basat Ali And Ors
Gauhati High Court · (2019) 09 GAU CK 0028
Workmen's Compensation Act, 1923 — Section 2(i)(1)
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 12 of 45
High Courts11 Sept 2019Allowed
Md Jakir Hussain And Anr @APPELLANT@Hash Union Of India
Gauhati High Court · (2019) 09 GAU CK 0027
High Courts11 Sept 2019Disposed Off
Mihir Chakroborty And 4 Ors @APPELLANT@Hash State Of Assam And 5 Ors
Gauhati High Court · (2019) 09 GAU CK 0026
Constitution Of India, 1950 — Article 14, 16, 309Assam Secondary Education (Provincialised) Services Rules, 2003 — Rule 3, 3(2)(a)(ii), 3(2)(b), 4, 4(a)(i), 5, 6, 8(c)Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 10, 10(3)
High Courts10 Sept 2019Allowed
Sri Durga And Sri Sri Kali Mandir Committee And 2 Ors @APPELLANT@Hash Catholic Association Of Tezpur Dioces
Gauhati High Court · (2019) 09 GAU CK 0025
Limitation Act, 1963 — Article 64
High Courts10 Sept 2019Allowed
Putul Chandra Baruah And 4 Ors @APPELLANT@Hash State Of Assam And 3 Ors `
Gauhati High Court · (2019) 09 GAU CK 0024
Constitution Of India, 1950 — Article 14
High Courts10 Sept 2019Dismissed
Union Of India @APPELLANT@Hash Shree Shiv Sai Steel Industries
Gauhati High Court · (2019) 09 GAU CK 0023
Railways Act, 1989 — Section 72(4), 73, 73(2), 73(3), 78, 79, 83
High Courts10 Sept 2019Allowed
Debajit Baruah @APPELLANT@Hash State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 323, 341, 366, 366(A), 376, 379Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Sept 2019Dismissed
Fazlul Karim @APPELLANT@Hash Mallika Khatun
Gauhati High Court · (2019) 09 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 362, 397, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 20, 23, 29
High Courts09 Sept 2019Allowed
Chayna Begum Barbhuiya And Anr Vs Md. Saim Uddin Laskar
Gauhati High Court · (2019) 09 GAU CK 0020
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 101, 102
High Courts09 Sept 2019Allowed
Bajaj Allianz General Insurance Company Limited Vs Asama Khatun And 2 Ors
Gauhati High Court · (2019) 09 GAU CK 0019
High Courts09 Sept 2019Dismissed
Allahabad Bank And Ors Vs Hiranya Bora And Ors
Gauhati High Court · (2019) 09 GAU CK 0018
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 43 Rule 2, 43 Rule 3(A)
High Courts06 Sept 2019Partly Allowed
Manzur Rahman Barbhuiya @ Manjur Rahman Barbhuiya Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0017
Indian Penal Code, 1860 — Section 323, 376, 376(2), 376(D)Code Of Criminal Procedure, 1973 — Section 313, 357(A)
High Courts06 Sept 2019Allowed
Dandeswar Borah Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0016
Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2019Dismissed
Debajani Kalita Deka Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0015
Negotiable Instruments Act, 1881 — Section 20, 87, 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Sept 2019Disposed Off
Kukil Das Vs State Of Assam And 17 Ors
Gauhati High Court · (2019) 09 GAU CK 0014
Assam Panchayat (Financial) Rules, 2002 — Rule 47(10)Constitution Of India, 1950 — Article 14
High Courts05 Sept 2019Disposed Off
Md. Azad Ali Sk Vs State Of Assam And 8 Ors
Gauhati High Court · (2019) 09 GAU CK 0013
Assam Land And Revenue Regulation Act, 1886 — Section 147, 151Assam Land Revenue Regulation, 1886 — Regulation 100
High Courts05 Sept 2019Disposed Off
United India Insurance Co. Ltd Vs Bijanti Bala Roy And Anr
Gauhati High Court · (2019) 09 GAU CK 0012
Motor Vehicles Act, 1988 — Section 166A
High Courts05 Sept 2019Disposed Off
Arup Manta And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 09 GAU CK 0011
Assam Scheduled Castes And Scheduled Tribes (Reservation Of Vacancy In Services And Posts) Act, 1978 — Section 4, 5(A), 5(A)(iv), 5(A)(v), 5(A)(vi), 5(A)(viii)Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005 — Section4
High Courts04 Sept 2019Disposed Off
New India Assurance Co. Ltd Vs Md. Saidul Haque And Anr
Gauhati High Court · (2019) 09 GAU CK 0010
High Courts04 Sept 2019Allowed
Padmabati Mardi @ Padmamoti Vs State Of Assam
Gauhati High Court · (2019) 09 GAU CK 0009
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 357AEvidence Act, 1872 — Section 27