High Courts25 Oct 2019Disposed Off
Pushpa Kumari Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 10 GAU CK 0029
Constitution Of India, 1950 — Article 226Central Industrial Security Force Rules, 2001 — Rule 34, 54
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 8 of 45
High Courts25 Oct 2019Disposed Off
Sangtei Enterprise And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 10 GAU CK 0028
Code Of Criminal Procedure, 1973 — Section 4, 4(2), 5, 102(1), 154, 155, 158, 167(2, 451, 457)Indian Penal Code, 1860 — Section 5, 117,188, 120(B), 272, 273, 297, 304, 304(A), 328, 337, 338, 403, 420, 468, 471Customs Act, 1962 — Section 100, 101, 104, 105, 106, 107, 110, 111, 132
High Courts25 Oct 2019Partly Allowed
Rajen Boro @ Gobla Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0027
Indian Penal Code, 1860 — Section 300, 302, 304
High Courts24 Oct 2019Disposed Off
Kailash Chand Sharma @ Joshi Vs Pursottam Lal Sharma
Gauhati High Court · (2019) 10 GAU CK 0026
Code Of Civil Procedure, 1908 — Section 96, 104, 105, Order 41 Rule 27, Order 41 Rule 31, Order 43 Rule 2
High Courts24 Oct 2019Disposed Off
Asomi Finance Pvt Ltd. Andanr Vs Thw State Bank Of India And 8 Ors
Gauhati High Court · (2019) 10 GAU CK 0025
High Courts24 Oct 2019Allowed
Md Jalal Uddin Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0024
Indian Penal Code, 1860 — Section 34, 302, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Oct 2019Partly Allowed
Ananda Chetia Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0023
Indian Penal Code, 1860 — Section 96, 97, 99, 100, 101, 103, 299, 300, 302, 304, 341Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts24 Oct 2019Dismissed
Devashish Das Vs Bharati Dey Das
Gauhati High Court · (2019) 10 GAU CK 0022
Family Court’s Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(4)
High Courts24 Oct 2019Disposed Off
Akhil Chandra Kalita Vs Sankar Kumar Dey
Gauhati High Court · (2019) 10 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 197, 200, 482Negotiable Instruments Act, 1881 — Section 138, 138(b), 139Constitution Of India, 1950 — Article 227
High Courts24 Oct 2019Disposed Off
Md. Abdul Goni Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 145, 146, 147, 148, 397, 401
High Courts23 Oct 2019Dismissed
Sankar Chandra Paul Vs Prakash Chandra Saha And Ors
Gauhati High Court · (2019) 10 GAU CK 0020
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)Transfer Of Property Act, 1882 — Section 109
High Courts23 Oct 2019Dismissed
Kamakhya Chandra Das Vs Prakash Chandra Saha
Gauhati High Court · (2019) 10 GAU CK 0019
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)Transfer Of Property Act, 1882 — Section 109
High Courts23 Oct 2019Dismissed
Atifa Begum Barbhuiya @ Atipa Begum Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 10 GAU CK 0018
High Courts23 Oct 2019Allowed
Keta Ali @ Keta Sk And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0017
Indian Penal Code, 1860 — Section 149, 302, 323, 436, 427Code Of Criminal Procedure, 1973 — Section 200
High Courts23 Oct 2019Partly Allowed
Dibyajyoti Borah Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 313, 374, 357Indian Penal Code, 1860 — Section 302, 304
High Courts22 Oct 2019Dismissed
Hiralal Sharma Vs Harish Kr. Singh
Gauhati High Court · (2019) 10 GAU CK 0015
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
High Courts22 Oct 2019Dismissed
Md Motaleb Ali Mullah Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 10 GAU CK 0014
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 313, 386, 386(b)
High Courts22 Oct 2019Allowed
Pabitra Ray Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Oct 2019Disposed Off
Debabrata Saikia Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 10 GAU CK 0012
High Courts21 Oct 2019Disposed Off
Angsuman Sarmah Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 10 GAU CK 0011
Indian Penal Code, 1860 — Section 279, 304(A), 338Code Of Criminal Procedure, 1973 — Section 407