High Courts13 Nov 2019Dismissed
Purnabati Brahma Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 11 GAU CK 0029
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 6 of 45
High Courts13 Nov 2019Allowed
Dipika Gogoi Khanikar Vs Pradip Khanikar
Gauhati High Court · (2019) 11 GAU CK 0028
Hindu Marriage Act, 1955 — Section 13(1)Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Nov 2019Disposed Off
Anirban Roy Vs Assam Agricultural University And 3 Ors
Gauhati High Court · (2019) 11 GAU CK 0027
High Courts11 Nov 2019Disposed Off
Andrew Yule And Company Ltd. And Anr Vs M/S Tinsukia Vastra Bhandar
Gauhati High Court · (2019) 11 GAU CK 0026
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)(o), 22, 22(1)Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 26Constitution Of India, 1950 — Article 227
High Courts08 Nov 2019Disposed Off
Assam Public Service Commission And 2 Ors Vs Pranjal Kumar Sarma And Anr
Gauhati High Court · (2019) 11 GAU CK 0025
High Courts08 Nov 2019Disposed Off
Salik Uddin Ahmed And 6 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 11 GAU CK 0024
Land Acquisition Act, 1894 — Section 4
High Courts08 Nov 2019Dismissed
Dibrugarh Fishery Co-Operative Society Limited Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 11 GAU CK 0023
High Courts08 Nov 2019Allowed
Rajab Ali And 2 Ors Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 307, 325, 326, 341, 365, 382, 427, 511Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8
High Courts08 Nov 2019Allowed
Ranjit Tanti And 2 Ors Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0021
Indian Penal Code, 1860 — Section 34, 376(B), 376(D), 376(G)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts07 Nov 2019Disposed Off
Nipen Das Vs State Of Assam And 9 Ors
Gauhati High Court · (2019) 11 GAU CK 0020
Registration Act, 1908 — Section 17(1)(b)
High Courts07 Nov 2019Partly Allowed
Amit Nayak And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0019
Indian Penal Code, 1860 — Section 34, 299, 300, 302, 323
High Courts07 Nov 2019Disposed Off
Pradip Das (Sarkar) Vs Uma Sarkar
Gauhati High Court · (2019) 11 GAU CK 0018
Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 482
High Courts06 Nov 2019Disposed Off
Kishore Kumar Bhattacharjee And 9 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2019) 11 GAU CK 0017
High Courts06 Nov 2019Dismissed
Mahesh Deka And 4 Ors Vs Board Of Directors And 6 Ors
Gauhati High Court · (2019) 11 GAU CK 0016
Constitution Of India, 1950 — Article 14, 16, 226Assam State Development Corporation For Scheduled Castes Limited (Officers And Staff) Service Rules, 2005 — Rule 6(ii), 10, 10(a), 13, 13(vi), 14
High Courts06 Nov 2019Disposed Off
Palash Bharali Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0015
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(b), 357(1)(b), 397, 401
High Courts06 Nov 2019Dismissed
Abdul Hasib Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0014
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 313(4)Evidence Act, 1872 — Section 8
High Courts05 Nov 2019Allowed
Uttam Ghose Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 398(A)
High Courts05 Nov 2019Partly Allowed
Jagya Barua Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0012
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313, 357(A)
High Courts05 Nov 2019Allowed
Andai Basumatary @ Pradip And 3 Ors Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0011
Indian Penal Code, 1860 — Section 143, 201, 302Evidence Act, 1872 — Section 27
High Courts05 Nov 2019Dismissed
Indreswar Bhuyan Vs Indu Bhuyan
Gauhati High Court · (2019) 11 GAU CK 0010
Protection Of Women from Domestic Violence Act, 2005 — Section 12, 18, 20, 22Code Of Criminal Procedure, 1973 — Section 482