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Gauhati High Court judgments, 2019

884 judgments · page 5 of 45

High Courts19 Nov 2019Disposed Off

Rupali Naug Vs Raj Kumar Bajaj And 9 Ors

Gauhati High Court · (2019) 11 GAU CK 0048

Evidence Act, 1872 — Section 35, 74, 77Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution Of India, 1950 — Article 20(3)
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High Courts18 Nov 2019Allowed

Kabir Ali Vs State Of Assam And Anr

Gauhati High Court · (2019) 11 GAU CK 0041

Code Of Criminal Procedure, 1973 — Section 161, 313, 319Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Evidence Act, 1872 — Section 113, 113B
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High Courts15 Nov 2019Allowed

Ariful Islam Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 406, 420, 468
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High Courts15 Nov 2019Allowed

Shahen Shah Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 326, 342
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