Protection Of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 498(A)

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High Courts29 Jan 2019Disposed Off

Santanu Debnath Vs Banti Ghosh And Anr

Gauhati High Court · (2019) 01 GAU CK 0066

Negotiable Instruments Act, 1881 — Section 138, 139, 146Code Of Criminal Procedure, 1973 — Section 313

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High Courts29 Jan 2019Partly Allowed

Nitya Bora @ Nityananda Vs State Of Assam

Gauhati High Court · (2019) 01 GAU CK 0065

Code Of Criminal Procedure, 1973 — Section 357(1)(b), 397, 401Indian Penal Code, 1860 — Section 323, 325, 341

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High Courts29 Jan 2019Dismissed

Numen Enterprises Pvt. Ltd Vs Registrar Of Companies

Gauhati High Court · (2019) 01 GAU CK 0064

Companies Act, 2013 — Section 403, 403(1), 403(2), 454, 463Companies Act, 1956 — Section 560(6)

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High Courts29 Jan 2019Disposed Off

Bijoy Rabha Vs Union Of India And Ors

Gauhati High Court · (2019) 01 GAU CK 0063

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High Courts29 Jan 2019Dismissed

Dipanka Hazarika Vs Fish Farm Development Association And Anr

Gauhati High Court · (2019) 01 GAU CK 0062

Constitution Of India, 1950 — Article 226

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High Courts29 Jan 2019

Anupam Nag Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 01 GAU CK 0061

Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9, 9(9)(a)(i), 10, 10(1), 10(2), 10(2)(a), 10(2)(b)

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High Courts29 Jan 2019Dismissed

Birendra Singha And 5 Ors Vs Premton Singha

Gauhati High Court · (2019) 01 GAU CK 0060

Evidence Act, 1872 — Section 101, 102, 114(g)Transfer Of Property Act, 1882 — Section 54Registration Act, 1908 — Section 28

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High Courts28 Jan 2019Dismissed

Nur Mahammad And Anr Vs Union Of India And 6 Ors

Gauhati High Court · (2019) 01 GAU CK 0059

Foreigners Act, 1946 — Section 9

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High Courts28 Jan 2019Allowed

Aynal Hoque Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 01 GAU CK 0058

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High Courts28 Jan 2019Disposed Off

Santi Bala Ghose Vs Union Of India And 7 Ors

Gauhati High Court · (2019) 01 GAU CK 0057

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High Courts28 Jan 2019

Ratindra Das And 2 Ors Vs Union Of India And 7 Ors

Gauhati High Court · (2019) 01 GAU CK 0056

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