High Courts28 Jan 2019Allowed
Monir Uddin And Anr Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0055
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)Foreigners Tribunal Rules, 1964 — Rule 35(f)
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 43 of 45
High Courts25 Jan 2019Disposed Off
Puja Bardhan Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0054
High Courts25 Jan 2019
Imdad Ali Vs Food Corporation Of India And Ors
Gauhati High Court · (2019) 01 GAU CK 0053
Constitution Of India, 1950 — Article 14, 226
High Courts25 Jan 2019Dismissed
Charulata Kalita Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0052
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Section 8(4), 13, 12(3)Constitution Of India, 1950 — Article 226
High Courts25 Jan 2019Allowed
Begum Nisa Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0051
High Courts25 Jan 2019Allowed
Chan Bhanu Nessa Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0050
High Courts25 Jan 2019
Partha Mazumder Vs Abhijit Mazumder
Gauhati High Court · (2019) 01 GAU CK 0046
Code Of Civil Procedure, 1908 — Section 47, 115, Order 21 Rule 2
High Courts24 Jan 2019Partly Allowed
Prahalad Sarkar @ Pallab Sarkar Vs State Of Assam And Ors
Gauhati High Court · (2019) 01 GAU CK 0049
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 338, 357(A)
High Courts24 Jan 2019Disposed Off
Bidhan Ch. Nath Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0048
Constitution Of India, 1950 — Article 14, 226
High Courts24 Jan 2019Disposed Off
Prithwiraj Roy Vs United Bank Of India And Anr
Gauhati High Court · (2019) 01 GAU CK 0047
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts24 Jan 2019Disposed Off
Ganesh Das Vs Putu Hazarika And Anr
Gauhati High Court · (2019) 01 GAU CK 0045
Specific Relief Act, 1963 — Section 6Code Of Criminal Procedure, 1973 — Section 145, 146Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 12 Rule 4, Order 12 Rule 4, Order 12 Rule 5, Order 12 Rule 6
High Courts24 Jan 2019Dismissed
On The Death Of Panmati Devi And Ors Vs Union Of India And Ors
Gauhati High Court · (2019) 01 GAU CK 0044
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(e), 2(e)(viii), 2(e)(1), 4, 5, 9, 10, 15Code Of Civil Procedure, 1908 — Section 9, Order 41 Rule 31Transfer Of Property Act, 1882 — Section 116
High Courts23 Jan 2019Disposed Off
New India Assurance Co. Ltd Vs Himangku Kr. Das And 2 Ors
Gauhati High Court · (2019) 01 GAU CK 0043
Limitation Act, 1963 — Section 17
High Courts22 Jan 2019Disposed Off
Rupak Chowdhury Vs State Of Assam And Anr
Gauhati High Court · (2019) 01 GAU CK 0042
Hindu Marriage Act, 1955 — — Section 13Code Of Criminal Procedure, 1973 — Section 127
High Courts21 Jan 2019Disposed Off
Monoduti Nandi And 3 Ors Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0041
Citizenship Act, 1955 — Section 6A(3), 18
High Courts21 Jan 2019Allowed
Parul Sarkar And 3 Ors Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 01 GAU CK 0040
High Courts21 Jan 2019Dismissed
Birendra Kumar Das Vs Assam Power Generation Corporation Ltd And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0039
Indian Penal Code, 1860 — Section 120(B), 406, 408, 409, 468, 470, 471Central Civil Services (Pension) Rules, 1972 — Rule 69
High Courts21 Jan 2019Dismissed
Baktar Hussain Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 01 GAU CK 0038
Assam Co-operative Societies Act, 2007 — Section 36(4), 39, 41, 41(2), 41(6), 43(1), 43(2), 43(3), 43(4), 43(7)Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts21 Jan 2019Allowed
Hazarat @ Hazarat Ali And 2 Ors Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0037
Constitution Of India, 1950 — Article 226
High Courts18 Jan 2019
Fakar Uddin Barbhuiya And Anr Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0036
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 304, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 161