High Courts05 Feb 2019Disposed Off
Rouchanara Begum Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0012
Indian Penal Code, 1860 — Section 304Evidence Act, 1872 — Section 24, 25Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 41 of 45
High Courts05 Feb 2019Allowed
Shahera Khatun Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0011
High Courts05 Feb 2019Allowed
Manipur Fishery Coop. Society Ltd Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0010
Constitution Of India, 1950 — Article 226
High Courts05 Feb 2019Allowed
Dilip Biswas And 3 Ors Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0009
Evidence Act, 1872 — Section 76, 77
High Courts05 Feb 2019Disposed Off
Sheo Prasad Ram Vs Union Of India And Ors
Gauhati High Court · (2019) 02 GAU CK 0008
Indian Police Service (Cadre) Rules, 1954 — Rule 4, 4(2)
High Courts04 Feb 2019Dismissed
Debaru Hemram @ Bohira Hamron Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0007
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 164, 164(2), 164(4), 313
High Courts04 Feb 2019Partly Allowed
Askon Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 323, 342, 325, 326
High Courts04 Feb 2019Disposed Off
Abdul Aziz And 7 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0005
High Courts04 Feb 2019Allowed
Banesha Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0004
High Courts01 Feb 2019
Gopal Chandra Paul Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0003
Indian Penal Code, 1860 — Section 378, 380, 461Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 239, 240, 482Constitution Of India, 1950 — Article 226
High Courts01 Feb 2019
Kishore Taye @ Babul Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0002
Indian Penal Code, 1860 — Section 34, 344, 366, 376, 376(1), 427, 448Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts01 Feb 2019Disposed Off
Shahin Ahmed Barbhuiya Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0001
High Courts31 Jan 2019
Mamta Chowdhury Vs Sumit Choudhury
Gauhati High Court · (2019) 01 GAU CK 0083
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts31 Jan 2019Disposed Off
Rupahi Union Co-Op Fishery @ Farming Society Ltd And 21 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0082
High Courts31 Jan 2019
State Of Assam Vs Kampith Junior College And Anr
Gauhati High Court · (2019) 01 GAU CK 0081
High Courts31 Jan 2019Dismissed
Rezia Begum @ Khatun Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0080
High Courts31 Jan 2019Dismissed
Atifa Begum Barbhuiya @ Atifa Begum Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 01 GAU CK 0079
Foreigners Act, 1946 — Section 9
High Courts31 Jan 2019Allowed
Akhay Tel Communication And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0078
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2019Disposed Off
Hafizul Islam Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0077
Assam Panchayat (Financial) Rules, 2002 — Rule 47(11)
High Courts31 Jan 2019Dismissed
Musstt. Monjula Begum @ Monjuara Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0076
Evidence Act, 1872 — Section 74, 76, 77