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Gauhati High Court judgments, 2019

884 judgments · page 39 of 45

High Courts14 Feb 2019

Kishore Sarma Vs State Of Assam

Gauhati High Court · (2019) 02 GAU CK 0051

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High Courts14 Feb 2019Allowed

Madhab Ch. Barman @ Madan Mohan Barman Vs State Of Assam

Gauhati High Court · (2019) 02 GAU CK 0050

Indian Penal Code, 1860 — Section 299, 302, 304Code Of Criminal Procedure, 1973 — Section 313

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High Courts14 Feb 2019Dismissed

P.P.Enterprises Fancy Bazar Vs Union Of India And Anr

Gauhati High Court · (2019) 02 GAU CK 0049

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High Courts14 Feb 2019Partly Allowed

Union Of India Vs Arunoday Construction P Ltd

Gauhati High Court · (2019) 02 GAU CK 0048

Arbitration And Conciliation Act, 1996 — Section 34

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High Courts14 Feb 2019Disposed Off

Chapar Samabay Samity Ltd Vs Puthimari Gaon Panchayat Level Samabay Samity Ltd And 6 Ors

Gauhati High Court · (2019) 02 GAU CK 0047

Assam Co-operative Societies Act, 2007 — Section 13(5), 13(6)

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High Courts14 Feb 2019Disposed Off

On The Death Of Late Bahar Ali His Legal Heirs Golaya Begum And 4 Ors Vs Baleswar Rangpi And 2 Ors

Gauhati High Court · (2019) 02 GAU CK 0046

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High Courts14 Feb 2019Allowed

Brajen Biswas And Anr Vs Union Of India And 7 Ors

Gauhati High Court · (2019) 02 GAU CK 0045

Illegal Migrants (Determination by Tribunals) Rules, 1984 — Rule 4

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High Courts14 Feb 2019Allowed

Lakshan Ch. Das @ Lakhyan Ch. Das @ Lakhan Das Vs Union Of India And 3 Ors

Gauhati High Court · (2019) 02 GAU CK 0044

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High Courts14 Feb 2019

Benu Bhowmick Vs Union Of India And 4 Ors

Gauhati High Court · (2019) 02 GAU CK 0043

Foreigners Act, 1946 — Section 9Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)

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High Courts13 Feb 2019Disposed Off

Jolen Kandulana Vs State Of Assam And Ors

Gauhati High Court · (2019) 02 GAU CK 0042

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts13 Feb 2019Allowed

Tejiron Nessa Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 02 GAU CK 0041

Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 9

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High Courts13 Feb 2019Allowed

Arup Kr. Sharma And Ors Vs State Of Assam And Ors

Gauhati High Court · (2019) 02 GAU CK 0040

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High Courts13 Feb 2019Allowed

Jamaluddin Sheikh @ Md. Jamal Ali Vs Union Of India And 6 Ors

Gauhati High Court · (2019) 02 GAU CK 0039

Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)

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High Courts13 Feb 2019

Purnendu Sekhar Debnath Vs State Of Assam And 7 Ors

Gauhati High Court · (2019) 02 GAU CK 0038

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High Courts13 Feb 2019Disposed Off

Rnt Enterprise And 2 Ors Vs Allahabad Bank And Anr

Gauhati High Court · (2019) 02 GAU CK 0037

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(4)

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High Courts12 Feb 2019Dismissed

Arunachal Police Housing And Welfare Corporation Ltd Vs Commissioner Of Income Tax And 2 Ors

Gauhati High Court · (2019) 02 GAU CK 0036

Income Tax Act, 1961 — Section 10(26B)Constitution Of India, 1950 — Article 16

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High Courts12 Feb 2019Disposed Off

State Bank Of India And 3 Ors Vs Hemendra Nath Deka

Gauhati High Court · (2019) 02 GAU CK 0035

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High Courts12 Feb 2019Allowed

Monowara Khatun Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 02 GAU CK 0034

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High Courts12 Feb 2019Dismissed

Sahera Khatun Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 02 GAU CK 0033

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High Courts12 Feb 2019Allowed

Abdul Matleb @ Mutaleb Ali @ Matleb Ali Vs Union Of India And 4 Ors

Gauhati High Court · (2019) 02 GAU CK 0032

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