High Courts21 Feb 2019Allowed
Sabjan Nessa @ Shabjan Nessa Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0070
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 38 of 45
High Courts21 Feb 2019Allowed
Taijul Islam Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0069
High Courts21 Feb 2019Disposed Off
Rajib Lochan Borah And 9 Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0068
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2019Allowed
Jalal Uddin Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0067
High Courts20 Feb 2019Dismissed
Bharat Chandra Sarma Vs Life Insurance Corporation Of India And 11 Ors
Gauhati High Court · (2019) 02 GAU CK 0080
Rajasthan Service Rules, 1951 — Rule 86(3)Life Insurance Corporation Of India (Staff) Regulations, 1960 — Regulation 36(1)(f), 39, 39(1), 39(2), 39(3), 39(4), 39(4)(iii)
High Courts20 Feb 2019
Pabitra Bharali Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0066
Essential Commodities Act, 1955 — Section 7, 7(1)(a)(ii)
High Courts20 Feb 2019Partly Allowed
Mohammad Kadar Ali @ Kader Ali Vs Union Of India
Gauhati High Court · (2019) 02 GAU CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 8(c), 20(b)(ii)(C), 41(2), 42(1)(2), 52A, 52A(2), 53, 53(1), 53(2), 54, 55, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25
High Courts20 Feb 2019Disposed Off
Union Of India And 5 Ors Vs Bichitra Sarmah
Gauhati High Court · (2019) 02 GAU CK 0064
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts20 Feb 2019Allowed
Atabur Rahman Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0063
Citizenship Act, 1955 — Section 6A(3), 6A(3)(b), 18
High Courts20 Feb 2019
Jamila Khatun Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0062
High Courts20 Feb 2019Disposed Off
Nirmal Debnath Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 02 GAU CK 0061
Constitution Of India, 1950 — Article 14
High Courts20 Feb 2019
Majiron Bibi Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0060
High Courts20 Feb 2019
Principal Commissioner Of Income Tax And Anr Vs Oil India Ltd
Gauhati High Court · (2019) 02 GAU CK 0059
Income Tax Act, 1961 — Section 80IB, 80IC, 80IC(2)(b)(iii), 263, 263(1)
High Courts19 Feb 2019Allowed
Nibu Roy And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0058
Indian Penal Code, 1860 — Section 34, 294, 302, 304, 324, 447Code Of Criminal Procedure, 1973 — Section 207, 313
High Courts19 Feb 2019Allowed
Mamata Bhowmik Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0057
Evidence Act, 1872 — Section 63, 65, 65B, 65B(1), 65B(4)Information Technology Act, 2000 — Section 2(p), 2(ta), 3, 5, 35(4)Assam Information Technology (Electronic Service Delivery) Rules, 2017 — Section 2(e), 2(g)
High Courts18 Feb 2019Allowed
Harun Ali And Anr Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0056
High Courts18 Feb 2019Disposed Off
Shyan Sundar Debnath Vs Nabendu Kishore Sinha
Gauhati High Court · (2019) 02 GAU CK 0055
Code Of Criminal Procedure, 1973 — Section 207Code Of Civil Procedure, 1908 — Section 105, Order 17 Rule 2, Order 17 Rule 3Evidence Act, 1872 — Section 3
High Courts15 Feb 2019Disposed Off
Kishan Rabha Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0054
Indian Penal Code, 1860 — Section 34, 385, 387, 448Arms Act, 1959 — Section 25(1)(a)
High Courts15 Feb 2019Disposed Off
Pompi Das @ Pompi Rani Das Vs Raju Chandra Das
Gauhati High Court · (2019) 02 GAU CK 0053
Hindu Marriage Act, 1955 — Section 9, 13(ia)
High Courts14 Feb 2019Allowed
Diganta Gogoi Vs State Of Assam & Anr
Gauhati High Court · (2019) 02 GAU CK 0052
Code Of Criminal Procedure, 1973 — Section 161, 162, 162(1)Evidence Act, 1872 — Section 25, 145