High Courts12 Feb 2019Disposed Off
Azaz Ahmed And Anr Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0031
General Financial Rules, 2017 — Rule 162Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 40 of 45
High Courts12 Feb 2019Disposed Off
Zakir Hussain Tapadar Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 02 GAU CK 0030
High Courts12 Feb 2019
Sankar Seal @ Sri Sankar Shill Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0029
High Courts12 Feb 2019Disposed Off
Pandu Railway Bazar Committee Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0028
High Courts12 Feb 2019Allowed
Banesha Khatun @ Balsha Khatun Vs Union Of India And Ors
Gauhati High Court · (2019) 02 GAU CK 0027
High Courts11 Feb 2019Disposed Off
Afiya Begum Laskar And 28 Ors Vs Sahin Ahmed Laskar And 11 Ors
Gauhati High Court · (2019) 02 GAU CK 0026
High Courts11 Feb 2019Allowed
Abdul Matin Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0025
High Courts11 Feb 2019Allowed
Swapna Chakravorty @ Swapna Sarkar Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0024
High Courts11 Feb 2019Allowed
Renu Bala Biswas @ Renu Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0023
High Courts11 Feb 2019Disposed Off
Dilip Kumar Sarma Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 02 GAU CK 0022
High Courts08 Feb 2019
Niranjan Sarkar @ Niran And 4 Ors Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0021
High Courts08 Feb 2019
Dipayan Paul And Chanchal Paul Jv And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 02 GAU CK 0020
Mines And Minerals (Development And Regulation) Act, 1957 — Section Section 3(e)Assam Mines And Mineral Concessions Rules, 1994 — Rule 2(e)Assam Mines And Mineral Concession Rules, 2013 — Rule 8(6), 24, 27, 26(6), 27(4)
High Courts07 Feb 2019Disposed Off
National Insurance Co. Ltd Vs Abdur Rashid Mondal And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0019
Motor Vehicle Act, 1988 — Section 173Limitation Act, 1963 — Section 5
High Courts07 Feb 2019Partly Allowed
Sunit Mal Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0018
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Feb 2019
Monoranjan Konwar Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0017
Indian Penal Code, 1860 — Section 279, 304(A), 338Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Feb 2019
Raj Kumar Pradhan Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0016
Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Indian Penal Code, 1860 — Section 376, 448Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts06 Feb 2019Disposed Off
Habibur Rahman And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0079
Indian Penal Code, 1860 — Section 34, 302, 304
High Courts06 Feb 2019Dismissed
Al Amin Essential Oil Industries Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0015
High Courts06 Feb 2019Dismissed
Jitumani Das And Anr Vs Indian Oil Corporation Ltd And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0014
High Courts05 Feb 2019Disposed Off
Hazrat Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0013
Indian Penal Code, 1860 — Section 302Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 15