High Courts18 Jan 2019Dismissed
Dulal Chandra Paul Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0035
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 44 of 45
High Courts18 Jan 2019Disposed Off
Abdul Gofur Vs United Bank Of India And Anr
Gauhati High Court · (2019) 01 GAU CK 0034
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14, 17
High Courts18 Jan 2019Disposed Off
Pibco India Ltd And Anr Vs Hdfc Bank Ltd And 2 Ors
Gauhati High Court · (2019) 01 GAU CK 0033
High Courts17 Jan 2019
Surendra Bhalotia Vs State Of Assam And Anr
Gauhati High Court · (2019) 01 GAU CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 406, 420, 506
High Courts17 Jan 2019Allowed
Islam Uddin Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0031
High Courts17 Jan 2019Partly Allowed
Down Town Hospitals Ltd. And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 01 GAU CK 0030
Pre Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Rules, 1996 — Rule 8(3), 8(6), 18A, 18A(4)(ii)Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 28Constitution Of India, 1950 — Article 226
High Courts17 Jan 2019
Khagendra Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0029
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Rule 2(n), 2(q), 2(r), 3, 12, 12(d), 12(2)(iii)Assam Secondary Education (Provincialisation) Service Rules, 1982 — Rule 9, 9(3)Constitution Of India, 1950 — Article 14, 16
High Courts17 Jan 2019Allowed
National Hydro Power Corporation (Nhpc) And Anr Vs Kiri Dini Bogum And 46 Ors
Gauhati High Court · (2019) 01 GAU CK 0028
High Courts17 Jan 2019
Numaligarh Refinery Limited Vs Jahura Bewa
Gauhati High Court · (2019) 01 GAU CK 0027
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts11 Jan 2019
State Of Assam And 3 Ors Vs Assam Ayurvedic Doctors Service Association And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0026
High Courts11 Jan 2019
Mousumi Mazumdar Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0025
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2019
Indian Oil Corporation Ltd Vs Union Of India And Ors
Gauhati High Court · (2019) 01 GAU CK 0023
Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 16, 17, 17(2)
High Courts10 Jan 2019
Kishore Bhowal Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0022
High Courts09 Jan 2019Allowed
Jayanta Saikia Vs Purbanchal Education Welfare Society (Pews) And 2 Ors
Gauhati High Court · (2019) 01 GAU CK 0021
Industrial Disputes Act, 1947 — Section 2, 2(s)(iv), 2(s)(iii), 2(s), 17BConstitution Of India, 1950 — Article 136, 226
High Courts09 Jan 2019
Maurjan Begum @ Mayurjan Begum @ Mayarjan Nessa Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0020
High Courts07 Jan 2019
Management Of Ghograjan Tea Estate Vs Workman Of Ghograjan Tea Estate
Gauhati High Court · (2019) 01 GAU CK 0019
Industrial Dispute Act, 1947 — Section 11A
High Courts07 Jan 2019
Billat Ali @ Md. Billal Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0018
Constitution Of India, 1950 — Article 226
High Courts04 Jan 2019
Indian Farmers Fertilizer Cooperative Ltd Vs Union Of India
Gauhati High Court · (2019) 01 GAU CK 0016
Indian Railway Act, 1989 — Section 74, 93, 106, 110
High Courts04 Jan 2019Dismissed
Subir Kr. Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 01 GAU CK 0017
Indian Penal Code, 1860 — Section 323, 352, 366, 379, 385Code Of Criminal Procedure, 1973 — Section 173(2), 190, 190(1)(b), 200, 202, 482