High Courts16 Jul 2019Partly Allowed
Sankar Murmu Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0012
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302, 304
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 21 of 45
High Courts16 Jul 2019Dismissed
Abhiram Bodra Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0011
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jul 2019Disposed Off
Kh. Sanjeev Kumar Singh Vs O. Mema Devi
Gauhati High Court · (2019) 07 GAU CK 0010
Hindu Minority and Guardianship Act, 1956 — Section 6Code Of Criminal Procedure, 1973 — Section 97, 401, 482Guardians and Wards Act, 1890 — Section 25
High Courts15 Jul 2019Dismissed
Md. Atikur Rahman Vs State Of Assam And 3Ors
Gauhati High Court · (2019) 07 GAU CK 0009
Constitution Of India, 1950 — Article 226
High Courts15 Jul 2019Dismissed
Karuna Mohan Das Vs State Of Assam And 3Ors
Gauhati High Court · (2019) 07 GAU CK 0008
Constitution Of India, 1950 — Article 226Assam Police Manual — Rule 18
High Courts15 Jul 2019Dismissed
Alaka Saikia Das & 3 Ors Vs State Of Assam And 2Ors
Gauhati High Court · (2019) 07 GAU CK 0007
Constitution Of India, 1950 — Article 226
High Courts15 Jul 2019Disposed Off
Khagen Kalita Vs State Of Assam And 3Ors
Gauhati High Court · (2019) 07 GAU CK 0006
Constitution Of India, 1950 — Article 226
High Courts15 Jul 2019Disposed Off
Ashutosh Gupta Vs State Of Assam And Ors
Gauhati High Court · (2019) 07 GAU CK 0005
Constitution Of India, 1950 — Article 226Assam Panchayat (Administrative) Rules, 2002 — Rule 5, 5(2)(c)
High Courts15 Jul 2019Allowed
United India Insurance Co. Ltd Vs Parul Roy And 2 Ors
Gauhati High Court · (2019) 07 GAU CK 0004
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jul 2019Partly Allowed
Shankar Tanti Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0003
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 428
High Courts15 Jul 2019Partly Allowed
Sanatan Paul Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0002
Indian Penal Code, 1860 — Section 302
High Courts10 Jul 2019Partly Allowed
Ottis Infrastructure Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139Indian Contract Act, 1872 — Section 25, 25(3)
High Courts28 Jun 2019Dismissed
Md Harunar Rashid Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0087
Evidence Act, 1872 — Section 114Constitution Of India, 1950 — Article 14, 16, 141, 226
High Courts28 Jun 2019Dismissed
Jai Guru Mata Infrastructure (Pvt.) Ltd. And Anr Vs Assam Gramin Vikash Bank And 4 Ors
Gauhati High Court · (2019) 06 GAU CK 0086
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 13(3), 13(4), 13(13), 14(1), 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 9
High Courts28 Jun 2019Dismissed
Anadi Mishra And 2 Ors Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 06 GAU CK 0085
Constitution Of India, 1950 — Article 226
High Courts28 Jun 2019Disposed Off
Md. Jalal Uddin Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0084
Court fees Act, 1870 — Section 6, 25, 28Assam Panchayat Act, 1994 — Section 109(6)
High Courts28 Jun 2019Allowed
Manoj Kumar Barman And Anr Vs Central Bureau Of Investigation Cbi
Gauhati High Court · (2019) 06 GAU CK 0083
Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(e)Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Jun 2019Dismissed
Nani Gopal Palit Vs Central Bureau Of India
Gauhati High Court · (2019) 06 GAU CK 0082
Indian Penal Code, 1860 — Section 109, 120(B), 420, 468, 471Essential Commodities Act, 1955 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Jun 2019Allowed
Mijink Basumatary @ Mainao Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0081
Explosive Substances Act, 1908 — Section 2(a), 2(b), 4, 4(b), 6Indian Penal Code, 1860 — Section 121, 121AUnlawful Activities Prevention Act, 1967 — Section 10, 13Explosives Act, 1884 — Section 4(d)
High Courts28 Jun 2019Allowed
Fatema Khatun Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0080
Indian Penal Code, 1860 — Section 146, 147, 148, 149, 300, 302, 304, 321, 323, 325, 334, 378Code Of Criminal Procedure, 1973 — Section 161, 357, 357A, 372, 374, 375, 376, 377, 378, 378(3), 378(5), 394, 417