COURT ARCHIVE

Gauhati High Court judgments, 2019

884 judgments · page 23 of 45

High Courts20 Jun 2019Dismissed

Akan Kumar Sarma Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0056

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 138Consumer Protection Act, 1986 — Section 12(1)

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High Courts19 Jun 2019Partly Allowed

Management Of North Eastern Regional Agricultural Vs Workmen Represented By The President And Anr

Gauhati High Court · (2019) 06 GAU CK 0077

Constitution Of India, 1950 — Article 14, 16, 141, 226Police Act, 1861 — Section 17North Eastern Regional Agricultural Marketing Corporation Ltd Recruitment 2018 — Rule 1

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High Courts19 Jun 2019Disposed Off

New India Assurance Co. Ltd Vs Abharani Handique And 5 Ors.

Gauhati High Court · (2019) 06 GAU CK 0073

Motor Vehicles Act, 1988 — Section 173

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High Courts19 Jun 2019Disposed Off

Satrong River Development Committee Rep Vs State Of Assam Rep And Ors

Gauhati High Court · (2019) 06 GAU CK 0072

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High Courts18 Jun 2019Dismissed

Tilak Gogoi Vs Suren Gogii @ Surendra Nath And Ors

Gauhati High Court · (2019) 06 GAU CK 0055

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High Courts18 Jun 2019Allowed

Md. Muslim Ali Vs On Death Of Fechai Mia His Heir Abdul Jalil And Ors

Gauhati High Court · (2019) 06 GAU CK 0054

Code Of Civil Procedure, 1908 — section 151, Order 41 Rule 27, Order 41 Rule 27(1)

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High Courts18 Jun 2019Allowed

Md Selim Manchuri Vs United India Insurance Co. Ltd And Anr

Gauhati High Court · (2019) 06 GAU CK 0053

Motor Vehicles Act, 1988 — Section 163A, 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427

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High Courts18 Jun 2019Allowed

On The Death Of Md. Samser Ali His Legal Heirs And Ors Vs Regional Manager, New India Assurance Co. Ltd And 2 Ors

Gauhati High Court · (2019) 06 GAU CK 0052

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts18 Jun 2019Allowed

Dipen Kurmi Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0051

Indian Penal Code, 1860 — Section 376, 376(2)(g), 341Code Of Criminal Procedure, 1973 — Section 164

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High Courts18 Jun 2019Dismissed

Md. Mujirot Khan Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0050

Indian Penal Code, 1860 — Section 34, 302

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High Courts18 Jun 2019Partly Allowed

Dugdugi Kalita Vs State Of Assam

Gauhati High Court · (2019) 06 GAU CK 0049

Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 313

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High Courts18 Jun 2019Disposed Off

Binod Das And 6 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0048

Code Of Criminal Procedure, 1973 — Section 162, 173(8), 319, 397, 401, 482Indian Penal Code, 1860 — Section 34, 305, 326, 354(b), 498(A)

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High Courts17 Jun 2019Allowed

Umesh Deka Vs State Of Assam

Gauhati High Court · (2019) 06 GAU CK 0047

Indian Penal Code, 1860 — Section 406, 498(A)

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High Courts17 Jun 2019Allowed

Ahaton Begum @ Ahaton Nessa And 5 Ors Vs Md Mosharouf Hussain And 5 Ors

Gauhati High Court · (2019) 06 GAU CK 0046

Motor Vehicles Act, 1988 — Section 166, 171, 173Indian Penal Code, 1860 — Section 279, 304A, 338, 427

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High Courts17 Jun 2019Dismissed

Gunadhar Gogoi And Anr Vs Dr Dhrubajyoti Baruah And Ors

Gauhati High Court · (2019) 06 GAU CK 0045

Code Of Civil Procedure, 1908 — section 100

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High Courts14 Jun 2019Dismissed

Ganish Mahato Vs Tarachand Soni And Ors

Gauhati High Court · (2019) 06 GAU CK 0044

Hindu Succession Act, 1956 — Section 22

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High Courts14 Jun 2019Dismissed

Rathi Brothers Vs Union Of India

Gauhati High Court · (2019) 06 GAU CK 0043

Code Of Civil Procedure, 1908 — section 114, Order 47 Rule1, Order 8 Rule 3, Order 8 Rule 5, Order 18 Rule 1(1)Railways Act, 1989 — Section 106, 110

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High Courts14 Jun 2019Dismissed

State of Assam Vs Okram Prasanta Singha

Gauhati High Court · (2019) 06 GAU CK 0042

Commissions Of Inquiry Act, 1952 — Section 3, 3(1)

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High Courts14 Jun 2019Allowed

Assam State Fertilizer And Chemicals Ltd Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0041

Industrial Disputes Act, 1947 — Section 2AEvidence Act, 1872 — Section 58Constitution Of India, 1950 — Article 226

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High Courts14 Jun 2019Partly Allowed

Manik Das @ Bimal Das Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0040

Wild Life (Protection) Act, 1972 — Section 2(16), 2(35), 6, 27, 39, 50, 50(9), 51Electricity Act, 2003 — Section 3, 25, 30Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 67

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