High Courts11 Jun 2019Allowed
Sunil Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0019
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139Evidence Act, 1872 — Section 3, 4
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 25 of 45
High Courts11 Jun 2019Disposed Off
Jagadish Mondal And Ors Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0018
Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts11 Jun 2019Allowed
Khagen Patar @ Talai Patar Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0017
Indian Penal Code, 1860 — Section 302, 447Code Of Criminal Procedure, 1973 — Section 161
High Courts11 Jun 2019Disposed Off
Bhaigyoram Khaklary And 3 Ors Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 154, 164, 311Indian Penal Code, 1860 — Section 109,143, 144, 147, 148, 149, 186, 302, 332, 341Evidence Act, 1872 — Section 138, 154
High Courts10 Jun 2019Allowed
Abdul Malek Ahmed Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0015
Indian Penal Code, 1860 — Section 34, 307, 326, 448
High Courts07 Jun 2019Dismissed
Sameer Alam And 51 Ors Vs Nesar Ahmed And 13 Ors
Gauhati High Court · (2019) 06 GAU CK 0014
Kolkata Municipal Corporation Act, 1980 — Section 400
High Courts07 Jun 2019Dismissed
N.T. Agency Vs State Of Arunachal Pradesh And Ors
Gauhati High Court · (2019) 06 GAU CK 0013
Constitution Of India, 1950 — Article 226
High Courts04 Jun 2019Dismissed
Md Abdul Latif Vs Tridip Roy And Anr
Gauhati High Court · (2019) 06 GAU CK 0012
Code Of Criminal Procedure, 1973 — Section 145, 146
High Courts04 Jun 2019Disposed Off
Shree Shyam Ispat Vs Assam Power Distribution Company Limited And Ors
Gauhati High Court · (2019) 06 GAU CK 0011
Electricity Act, 2003 — Section 62(6), 126, 126(6)(b), 127, 135, 185(2)(c)Constitution Of India, 1950 — Article 226Indian Electricity Rules, 1956 — Rule 56, 57, 138
High Courts04 Jun 2019Allowed
Assam Public Service Commission And Anr Vs Izaz Yusuf Ahmed And Anr
Gauhati High Court · (2019) 06 GAU CK 0010
High Courts04 Jun 2019Dismissed
Union Of India Vs Collector And 5 Ors
Gauhati High Court · (2019) 06 GAU CK 0009
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23, 54
High Courts04 Jun 2019Disposed Off
Purna Kanta Borah And Anr Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0008
Indian Penal Code, 1860 — Section 34, 201, 304, 306
High Courts04 Jun 2019Dismissed
Deepjyoti Kalita Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0007
Indian Penal Code, 1860 — Section 34, 342, 366Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 311, 313, 353, 465
High Courts03 Jun 2019Allowed
Nashir Ali Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 06 GAU CK 0006
High Courts03 Jun 2019Disposed Off
Jatin Mali Vs State Of Assam And 8 Ors
Gauhati High Court · (2019) 06 GAU CK 0005
Indian Penal Code, 1860 — Section 306
High Courts03 Jun 2019Allowed
Kamala Boruah Vs Dhriti Ranjan Roy And 2 Ors
Gauhati High Court · (2019) 06 GAU CK 0004
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts03 Jun 2019Allowed
Gore Newar Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0003
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts03 Jun 2019Partly Allowed
Jahan Karmakar Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0002
Indian Penal Code, 1860 — Section 149, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts03 Jun 2019Disposed Off
Sarala Begum Vs Ratika Begum And 3 Ors
Gauhati High Court · (2019) 06 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 145, 146, 146(1), 482
High Courts31 May 2019Dismissed
Md Dulaluddin Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0122
Indian Penal Code, 1860 — Section 300, 302Evidence Act, 1872 — Section 26Constitution Of India, 1950 — Article 14