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Gauhati High Court judgments, 2019

884 judgments · page 27 of 45

High Courts24 May 2019Allowed

Oriental Insurance Co Ltd Vs Arati Chik@Sik And 2 Ors

Gauhati High Court · (2019) 05 GAU CK 0098

Motor Vehicles Act, 1988 — Section 2(13), 2(14), 2(25), 2(35), 2(47), 46, 147, 147(1), 166, 168, 173Indian Penal Code, 1860 — Section 279, 304A, 338, 427Motor Vehicles Act, 1939 — Section 95(1)
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High Courts24 May 2019Allowed

National Insurance Co Ltd Vs Santana Goswami And Ors

Gauhati High Court · (2019) 05 GAU CK 0095

Motor Vehicles Act, 1988 — Section 10, 15, 149, 149(2), 149(2)(7), 149(2)(a)(ii), 163A, 165, 166, 168, 173, 174Indian Penal Code, 1860 — Section 279, 304A, 427Motor Vehicles Act, 1939 — Section 96(1), 96(2)(b), 96(2)(b)(ii)
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High Courts23 May 2019Dismissed

Nuruz Zaman Vs Assam State Electrical Board And 13 Ors

Gauhati High Court · (2019) 05 GAU CK 0092

Constitution Of India, 1950 — Article 226Assam State Electricity Board Engineering Service Regulations, 1973 — Regulation 12Assam State Electricity Board (General Services) Regulations, 1960 — Regulation 5(6)
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High Courts23 May 2019Partly Allowed

Dilip Baruah Vs State Of Assam

Gauhati High Court · (2019) 05 GAU CK 0090

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 294, 427, 448, 506
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High Courts23 May 2019Allowed

Bipul Bordoloi @ Sanju Vs State Of Assam

Gauhati High Court · (2019) 05 GAU CK 0089

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 380, 411Probation Of Offenders Act, 1958 — Section 4
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