COURT ARCHIVE

Gauhati High Court judgments, 2019

884 judgments · page 26 of 45

High Courts30 May 2019Allowed

New India Assurance Co. Ltd. And Anr Vs Jishu Bhattacharjee

Gauhati High Court · (2019) 05 GAU CK 0121

Evidence Act, 1872 — Section 101, 102Code Of Civil Procedure Rules, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 27, Order 41 Rule 31

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High Courts30 May 2019Disposed Off

Pabitra Kr. Nath Vs Union Of India And 6 Ors

Gauhati High Court · (2019) 05 GAU CK 0120

Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 15, 27, 51Central Civil Services (Conduct) Rules, 1964 — Rule 21, 21(2)

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High Courts30 May 2019Dismissed

Subodh Chandra Saha Vs Punjab National Bank And 2 Ors

Gauhati High Court · (2019) 05 GAU CK 0119

Payment Of Gratuity Act, 1972 — Section 4(5)Constitution Of India, 1950 — Article 226Punjab National Bank Officer Employees (Discipline & Appeal) Regulations, 1997 — Regulation 3(1), 6, 22, 24

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High Courts30 May 2019Dismissed

Pallobi Bordaloi Vs State Of Assam And 7 Ors

Gauhati High Court · (2019) 05 GAU CK 0118

Constitution Of India, 1950 — Article 226

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High Courts30 May 2019Disposed Off

Jahan Uddin And Anr Vs Union Of India And 6 Ors

Gauhati High Court · (2019) 05 GAU CK 0117

Employees Compensation Act, 1923 — Section 4(4)

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High Courts30 May 2019Partly Allowed

Birlan Narzary Vs State Of Assam And Anr

Gauhati High Court · (2019) 05 GAU CK 0116

Indian Penal Code, 1860 — Section 302, 309, 325Code Of Criminal Procedure, 1973 — Section 162, 313Evidence Act, 1872 — Section 106

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High Courts30 May 2019Allowed

Md Najrul Islam Vs State Of Assam And Anr

Gauhati High Court · (2019) 05 GAU CK 0115

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 106

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High Courts30 May 2019Disposed Off

Promod Talukdar And 2 Ors Vs State Of Assam And 2 Ors

Gauhati High Court · (2019) 05 GAU CK 0114

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 325, 341

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High Courts30 May 2019Allowed

Bhupendra Kumar Vs Das Dipanjali Chetia

Gauhati High Court · (2019) 05 GAU CK 0113

Code Of Criminal Procedure, 1973 — Section 125

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High Courts29 May 2019Dismissed

Santosh Kumar Thakur And 71 Ors Vs Union Of India And 3 Ors

Gauhati High Court · (2019) 05 GAU CK 0112

Constitution Of India, 1950 — Article 14, 16, 21, 309

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High Courts29 May 2019Disposed Off

Sarita Agarwal And Anr Vs United Bank Of India And 2 Ors

Gauhati High Court · (2019) 05 GAU CK 0111

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17(2)Security Interest (Enforcement) Rules, 2002 — Rule 8(6)Constitution Of India, 1950 — Article 226, 227

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High Courts29 May 2019Allowed

Hdfc Bank Limited Vs Chotatingrai Tea Estate Private Limited

Gauhati High Court · (2019) 05 GAU CK 0110

Companies Act, 1956 — Section 433, 433(e), 434, 439Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — section 19Indian Contract Act, 1872 — section 128, 134

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High Courts29 May 2019Dismissed

Amitabh Rai Sarma Vs Central Bureau Of Investigation Cbi And Anr

Gauhati High Court · (2019) 05 GAU CK 0109

Indian Penal Code, 1860 — Section 120(B), 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(d)Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 397, 401, 482

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High Courts28 May 2019Disposed Off

Mahendra Nath Das Vs State Of Assam And Anr

Gauhati High Court · (2019) 05 GAU CK 0108

Constitution Of India, 1950 — Article 226Assam Services (Pension) Rules, 1969 — Rule 21

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High Courts28 May 2019Dismissed

Ravi Brothers Vs Guwahati Municipal Corporation And 5 Ors

Gauhati High Court · (2019) 05 GAU CK 0107

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High Courts28 May 2019Disposed Off

Kishore Kumar Agarwala Vs State Of Assam

Gauhati High Court · (2019) 05 GAU CK 0106

Factories Act, 1948 — Section 6, 92, 106Code Of Criminal Procedure, 1973 — Section 313Assam Factories Rules, 1950 — Rule 3, 4

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High Courts28 May 2019Disposed Off

Md Sultan Ahmed Barbhuiya Vs Mustt. Rustana Begum Barbhuiya

Gauhati High Court · (2019) 05 GAU CK 0105

Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 498(A)

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High Courts28 May 2019Dismissed

Hazrat Ali Vs State Of Assam And Anr

Gauhati High Court · (2019) 05 GAU CK 0104

Indian Penal Code, 1860 — Section 34, 366(A), 376Code Of Criminal Procedure, 1973 — Section 164

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High Courts28 May 2019Dismissed

Kusha Phukan Vs Mahananda Sinha And 5 Ors

Gauhati High Court · (2019) 05 GAU CK 0103

Indian Succession Act, 1925 — section 372Hindu Succession Act, 1956 — Section 15, 15(1)

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High Courts28 May 2019Disposed Off

Silver Drop Food And Beverages Pvt. Ltd. And Anr Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 05 GAU CK 0102

Food Safety And Standards Act, 2006 — Section 4, 13, 14, 16, 29, 30, 31(2), 40, 41, 42, 47(1)(a), 47(1)(c)(iii)Indian Penal Code, 1860 — Section 272, 273, 420Code Of Criminal Procedure, 1973 — Section 2, 2(c), 4, 4(2), 5, 482

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