High Courts16 May 2019Allowed
Dharmeswar Bora Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0061
Indian Penal Code, 1860 — Section 34, 302, 323Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 29 of 45
High Courts16 May 2019Disposed Off
Hare Krishna Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0060
Indian Penal Code, 1860 — Section 376, 448, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts16 May 2019Partly Allowed
Md. Guljar Hussain Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0059
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 323, 498(A)
High Courts16 May 2019Disposed Off
Dharma Proja Vs Musstt. Momina Khatun
Gauhati High Court · (2019) 05 GAU CK 0058
Code Of Criminal Procedure, 1973 — Section 145
High Courts16 May 2019Partly Allowed
Uttam Das Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0057
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 324, 326
High Courts16 May 2019Allowed
Md. Nazimuddin Laskar Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0056
Indian Penal Code, 1860 — Section 344, 366, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 144, 397, 401, 482
High Courts15 May 2019Disposed Off
Ram Krishna Biswas Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 05 GAU CK 0055
High Courts15 May 2019Partly Allowed
Bimal Payeng Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0054
Constitution Of India, 1950 — Article 226, 311Assam Services (Pension) Rules, 1964 — Rule 205, 206Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9
High Courts15 May 2019Disposed Off
National Insurance Co. Ltd Vs Anjana Jha And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0053
Indian Penal Code, 1860 — Section 297, 304(A), 427Motor Vehicles Act, 1988 — Section 166
High Courts15 May 2019Allowed
Oriental Insurance Co. Ltd. Vs Md. Zakir Hussain And Anr
Gauhati High Court · (2019) 05 GAU CK 0052
Workman’s Compensation Act, 1923 — Section 4(1)(c)(ii), 4(1)(d), 30Indian Penal Code, 1860 — Section 279, 304(A)
High Courts15 May 2019Allowed
Archita Choudhury Vs Anirudha Roy
Gauhati High Court · (2019) 05 GAU CK 0051
Special Marriage Act, 1954 — Section 37
High Courts15 May 2019Allowed
Dilip Paul Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0050
Information Technology Act, 2000 — Section 66A(c)Indian Penal Code, 1860 — Section 354, 506Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 14(4), 14(5)(a), 14(5)(b), 14(5)(c), 15
High Courts14 May 2019Dismissed
Chitta Ranjan Dey And Ors Vs Nilmoni Nandi And Ors
Gauhati High Court · (2019) 05 GAU CK 0049
Assam Land and Revenue Regulations, 1886 — Section 154(1)Indian Registration Act, 1908 — Section 17(1)(b), 17(1)(d)
High Courts14 May 2019Dismissed
Tapan Kr. Kalita Vs Diganta Kalita And Anr
Gauhati High Court · (2019) 05 GAU CK 0048
Motor Vehicles Act, 1988 — Section 140, 163, 166
High Courts14 May 2019Partly Allowed
Md Billal Hussain And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 323
High Courts14 May 2019Disposed Off
Asuruddin Sheikh And Ors Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0046
Indian Penal Code, 1860 — Section 141, 144, 146, 147, 149, 302, 304, 323, 447
High Courts14 May 2019Allowed
Bhaskar Kalita Vs Suresh Shah
Gauhati High Court · (2019) 05 GAU CK 0045
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts14 May 2019Dismissed
Sanju Rabidas Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0044
Code Of Criminal Procedure, 1973 — Section 162Indian Penal Code, 1860 — Section 300, 302
High Courts14 May 2019Disposed Off
Akhtar Mirza Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0043
Code Of Criminal Procedure, 1973 — Section 2, 2(wa), 319, 325, 360, 372, 374, 374(3)(a), 378, 378(1), 378(2), 378(3), 378(5)
High Courts14 May 2019Allowed
Anuradha Gogoi And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0042
Code Of Criminal Procedure, 1973 — Section 144, 397, 401, 482Indian Penal Code, 1860 — Section 27, 34, 120(B), 147, 294, 307, 323, 324, 326, 337, 341, 427, 477, 506, 509Probation Of Offenders Act, 1958 — Section 5