High Courts14 May 2019Dismissed
State Of Assam And 3 Ors Vs Ramawtar Agarwalla
Gauhati High Court · (2019) 05 GAU CK 0041
Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 116(a)
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 30 of 45
High Courts13 May 2019Disposed Off
Kamolina Basumatary Vs Assam State Electricity Board A.S.E.B. And 4 Ors
Gauhati High Court · (2019) 05 GAU CK 0040
High Courts13 May 2019Disposed Off
Parbati Devi Vs Assam Power Distribution Company Ltd. And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0039
Constitution Of India, 1950 — Article 226
High Courts13 May 2019Disposed Off
Oil & Natural Gas Corporation Limited And Ors Vs Jay Bee Energy Private Limited
Gauhati High Court · (2019) 05 GAU CK 0038
High Courts13 May 2019Disposed Off
Moynal Hoque Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498(A)
High Courts13 May 2019Allowed
Bhaity Mudi @ Miri Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0036
Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 302
High Courts10 May 2019Allowed
Jagadish Chandra Nath Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0035
Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9, 9(2), 9(5)Assam Police Service Rules, 1966 — Rule 4, 4(b)(iii), 13(2)
High Courts10 May 2019Allowed
Md Mujammil Hussain Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0034
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts10 May 2019Disposed Off
Jhullu Kumar Das Vs Indian Railways
Gauhati High Court · (2019) 05 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 397, 401Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts10 May 2019Partly Allowed
Bijay Pan Tanti Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0032
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts10 May 2019Disposed Off
Ramesh Tanti Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0031
Indian Penal Code, 1860 — Section 302, 323, 325Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts10 May 2019Disposed Off
Joy Kanta Sinha Vs State Of Asssam And Anr
Gauhati High Court · (2019) 05 GAU CK 0030
Evidence Act, 1872 — Section 114, 114III(f)General Clauses Act, 1897 — Section 27, 138Negotiable Instruments Act, 1881 — Section 138
High Courts09 May 2019Allowed
Amit Kumar Agarwala Vs Maa Saarda And Company And Anr
Gauhati High Court · (2019) 05 GAU CK 0029
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(2), 11(5), 11(6), 16(2), 21, 34
High Courts09 May 2019Allowed
Akbar Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 101, 106
High Courts09 May 2019Allowed
Md. Nurul Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 127, 397, 401
High Courts09 May 2019Disposed Off
Bharat Kumar Nandi Vs Uttam Mitra And Anr
Gauhati High Court · (2019) 05 GAU CK 0026
Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts09 May 2019Dismissed
Sudip Dhar Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts09 May 2019Dismissed
Mohit Dwivedi Vs Jagajog
Gauhati High Court · (2019) 05 GAU CK 0024
Code Of Criminal Procedure, 1973 — Section 143(3), 200, 202, 202(1), 204, 465, 482Negotiable Instruments Act, 1881 — Section 138, 139, 141Criminal Procedure (Amendment) Act, 2005 — Section 19
High Courts09 May 2019Allowed
Bindu And Anr Vs Indian Institute Of Technology And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0023
Limitation Act, 1963 — Section 5
High Courts08 May 2019Dismissed
Tanil Dutta Vs Oil India Ltd. And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0022
Assam Police Act, 2007 — Section (1), (2), 4, 17, 23, 23(1)Police Act, 1861 — Section 2, 2(e), 5, 17, 23(1)General Clauses Act, 1897 — Section 16