High Courts02 May 2019Disposed Off
Mayong Anchalic Krishak Sommittee And 141 Ors Vs Union Of India And 8 Ors
Gauhati High Court · (2019) 05 GAU CK 0001
Code Of Civil Procedure, 1908 — Section 80, 96Limitation Act, 1963 — Article 44(b)
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 32 of 45
High Courts28 Mar 2019
Rejia Khatun And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0082
Indian Penal Code, 1860 — Section 34, 302, 304, 307, 324, 326, 341
High Courts28 Mar 2019Dismissed
Rakesh Agarwal And Anr Vs Ram Avatar Bansal And Anr
Gauhati High Court · (2019) 03 GAU CK 0081
Indian Penal Code, 1860 — Section 174, 357, 384, 392, 406, 417, 420Code Of Criminal Procedure, 1973 — Section 190, 202, 204, 228, 397, 482
High Courts28 Mar 2019Dismissed
Dilip Prasad Dutta Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0080
Code Of Criminal Procedure, 1973 — Section 195, 482Indian Penal Code, 1860 — Section 120(B), 205, 396, 419Evidence Act, 1872 — Section 10, 30, 33
High Courts27 Mar 2019Dismissed
Dala Singha And Ors Vs Ram Kr. Singha And Ors
Gauhati High Court · (2019) 03 GAU CK 0079
Code Of Civil Procedure, 1908 — Section 103
High Courts27 Mar 2019Dismissed
Maulabi Md Mobarak Hussain @ Ali Vs Moimana Nessa
Gauhati High Court · (2019) 03 GAU CK 0078
High Courts27 Mar 2019Dismissed
Joydev Barhoi Vs Jiten Sarkar And Anr
Gauhati High Court · (2019) 03 GAU CK 0077
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Mar 2019
Rohit Deep Vs State Of Assam And Ors
Gauhati High Court · (2019) 03 GAU CK 0076
Indian Penal Code, 1860 — Section 302
High Courts27 Mar 2019
Sudhir Tanti Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0075
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts27 Mar 2019Disposed Off
Syed Mujaffar Hussain Vs Syeda Nahida Montaz
Gauhati High Court · (2019) 03 GAU CK 0074
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 482Family Courts Act, 1984 — Section 10, 19, 19(1), 19(4), 19(5), 20
High Courts26 Mar 2019Dismissed
Joytish Choudhury And Ors Vs Apurba Kr. Choudhury And Ors
Gauhati High Court · (2019) 03 GAU CK 0073
Transfer Of Property Act, 1882 — Section 54
High Courts26 Mar 2019Dismissed
Gopesh Deka Vs Phul Kumari Deka
Gauhati High Court · (2019) 03 GAU CK 0072
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 498A
High Courts26 Mar 2019Partly Allowed
Sukhlal Majhi And Anr Vs State Of Assam And Ors
Gauhati High Court · (2019) 03 GAU CK 0071
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27
High Courts25 Mar 2019Dismissed
Sangamitra Sadhu Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0070
Central Excise Act, 1944 — Section 35GConstitution Of India, 1950 — Article 226(2), 227
High Courts25 Mar 2019Allowed
Superton Electronics Private Limited Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 03 GAU CK 0069
Assam Value Added Tax Act, 2003 — Section 75, 75(3), 75(5), 75(12)(B)(II), 106Assam Value Added Tax Rules, 2005 — Rule 41, 41(5), 41(9)
High Courts25 Mar 2019Disposed Off
Subal Chandra Das And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0068
Code Of Criminal Procedure, 1973 — Section 313, 397Indian Penal Code, 1860 — Section 34, 325, 447
High Courts25 Mar 2019Dismissed
Partha Pratim Borthakur Vs Mayurply Industries Pvt. Ltd
Gauhati High Court · (2019) 03 GAU CK 0067
Negotiable Instruments Act, 1881 — Section 138, 141, 411(1), 141(2)Companies Act, 2013 — Section 2(24), 5(e), 5(f)Code Of Criminal Procedure, 1973 — Section 200, 482
High Courts19 Mar 2019Dismissed
Lakhyajyoti Baruah And Anr Vs Oil India Limited And 26 Ors
Gauhati High Court · (2019) 03 GAU CK 0089
Evidence Act, 1872 — Section 114Constitution Of India, 1950 — Article 226
High Courts19 Mar 2019Dismissed
Ritupan Dutta Vs Oil India Ltd. And Ors
Gauhati High Court · (2019) 03 GAU CK 0088
High Courts19 Mar 2019Dismissed
Ghanshyam Sarda Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0087
Indian Penal Code, 1860 — Section 120B, 379, 406, 420, 460, 464, 467, 468, 471, 498ACompanies Act, 2013 — Section 439, 439(2), 447, 448, 560(6)Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(2), 168, 169, 170, 178, 195, 212(6), 482