High Courts19 Mar 2019
Rana Roy Choudhury Vs Sabitry Bhowmik And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0066
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 33 of 45
High Courts19 Mar 2019Allowed
Noor Hussain Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 03 GAU CK 0065
High Courts19 Mar 2019Allowed
Nitya Das Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0064
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2019Disposed Off
Kutub Uddin Ahmed @ Kutub Uddin Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 03 GAU CK 0063
High Courts19 Mar 2019Disposed Off
Noklem Manham And 4 Ors Vs State Of Arunachal Pradesh And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0062
High Courts19 Mar 2019
Arun Baruah And Anr Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0061
Indian Penal Code, 1860 — Section 114, 467, 468, 471
High Courts19 Mar 2019
Ahed Ali Vs Morjina Khatun
Gauhati High Court · (2019) 03 GAU CK 0060
Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Mar 2019
Union Of India And Anr Vs M/S Jyoti Forge Andfabrication
Gauhati High Court · (2019) 03 GAU CK 0086
Arbitration And Conciliation Act, 1996 — Section 34, 34(2), 37
High Courts18 Mar 2019Dismissed
Golapuddin Sheikh And 4 Ors Vs Abdul Hamid And 7 Ors
Gauhati High Court · (2019) 03 GAU CK 0085
Code Of Civil Procedure, 1908 — Order 41 Rule 3A
High Courts15 Mar 2019Disposed Off
Manuranjan Nath Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 03 GAU CK 0084
High Courts15 Mar 2019Allowed
Atfur Rahman Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0083
Police Act, 1861 — Section 7Code Of Criminal Procedure, 1973 — Section 167(2)Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6, 6(1), 6(1)(c), 6(2), 6(5), 10(6)
High Courts15 Mar 2019Disposed Off
Abdul Rahim Uddin @Abdul Rahim And And 26 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0059
Indian Penal Code, 1860 — Section 141, 142, 147, 148, 149, 201, 302, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 319
High Courts15 Mar 2019Dismissed
Moni Das @ Monindra Das Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0058
Indian Penal Code, 1860 — Section 299, 300, 302Code Of Criminal Procedure, 1973 — Section 161, 162, 209, 311, 313Evidence Act, 1872 — Section 145
High Courts15 Mar 2019Dismissed
Mohesh Munda And 2 Ors Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0057
Indian Penal Code, 1860 — Section 34, 201, 300, 302, 323, 325, 448Code Of Criminal Procedure, 1973 — Section 209, 313, 315, 315(1)(a), 315(1)(b), 428Evidence Act, 1872 — Section 45
High Courts14 Mar 2019Disposed Off
People's Committee For Constitutional Rights And Anr Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 03 GAU CK 0056
Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 3, 6Forest (Conservation) Act, 1980 — Section 2
High Courts14 Mar 2019Allowed
Tamij Uddin Laskar Vs Majibun Nessa And Ors
Gauhati High Court · (2019) 03 GAU CK 0055
Transfer Of Property Act, 1882 — Section 54
High Courts14 Mar 2019Dismissed
Jamaluddin Vs Sanowar Hussain And 19 Ors
Gauhati High Court · (2019) 03 GAU CK 0054
Code Of Civil Procedure, 1908 — Section 103
High Courts14 Mar 2019
Udhay Bhanu @ Udhay Khatun Vs Union Of India And Ors
Gauhati High Court · (2019) 03 GAU CK 0053
High Courts14 Mar 2019Allowed
Bakkar Ali Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 03 GAU CK 0052
High Courts14 Mar 2019Disposed Off
Jaiful Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0051