High Courts08 Mar 2019
Bhabatosh Kr. Roy Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0030
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 35 of 45
High Courts08 Mar 2019
Utpal Das Vs Rinki Sarkar
Gauhati High Court · (2019) 03 GAU CK 0029
Hindu Marriage Act, 1955 — Section 25
High Courts08 Mar 2019Disposed Off
New India Assurance Co. Ltd Vs Sangeeta Gogoi And 2 Ors
Gauhati High Court · (2019) 03 GAU CK 0028
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts08 Mar 2019
M/S G And T Beckfield Drilling Services Pvt. Ltd Vs Oil And Natural Gas Corporation Ltd.
Gauhati High Court · (2019) 03 GAU CK 0027
Arbitration And Conciliation Act, 1996 — Section 5, 16(2), 16(3), 16(5), 16(1)(b), 29, 29(1), 30, 31, 31(3), 31(8), 34, 34(2)(a), 34(2)(v), 37
High Courts08 Mar 2019Disposed Off
Kartik Sena Singha Vs Debashis Chakraborty And Anr
Gauhati High Court · (2019) 03 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 145, 146, 146(1)
High Courts08 Mar 2019Dismissed
Kalpana Bhuiyan Das Vs Gautam Das And Anr
Gauhati High Court · (2019) 03 GAU CK 0025
Indian Penal Code, 1860 — Section 376, 415, 417, 420, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Mar 2019Disposed Off
Dhruba Jyoti Borah Vs Umesh Prasad
Gauhati High Court · (2019) 03 GAU CK 0024
Indian Penal Code, 1860 — Section 120B, 466, 471Code Of Criminal Procedure, 1973 — Section 197, 197(1), 197(2), 202, 482
High Courts08 Mar 2019Allowed
Jugabrata Devi And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0023
Code Of Criminal Procedure, 1973 — Section 93, 200, 202, 482Indian Penal Code, 1860 — Section 403, 406
High Courts07 Mar 2019Disposed Off
Nesar Ahmed Vs Kolkata Municipal Corporation And 12 Ors
Gauhati High Court · (2019) 03 GAU CK 0022
Kolkata Municipal Corporation Act, 1980 — Section 364, 365, 393, 393A, 394, 396, 400, 401, 401A, 401(4), 400(1), 400(2), 400(3), 400(4), 400(5), 400(6), 400(7), 400(8), 405(2), 405(3), 406(2), 406(3), 415Constitution Of India, 1950 — Article 226
High Courts07 Mar 2019Allowed
Saibuddin Talukdar @ Sahabuddin Talukdar Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 03 GAU CK 0021
High Courts07 Mar 2019Dismissed
Union Public Service Commission UPSC ccc Nityananda Borkakoty vvv
Gauhati High Court · (2019) 03 GAU CK 0020
Constitution Of India, 1950 — Article 14
High Courts07 Mar 2019Allowed
Hussain Khan Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0019
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)
High Courts07 Mar 2019Allowed
Nur Mahammad Bepari Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0018
High Courts07 Mar 2019Allowed
Fakaruddin Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0017
High Courts07 Mar 2019
Rafikul Islam And Anr Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0016
High Courts07 Mar 2019
Jyotika Kalita Vs Pankaj Kalita
Gauhati High Court · (2019) 03 GAU CK 0015
Hindu Marriage Act, 1955 — Section 13(1)(ia), 25Indian Penal Code, 1860 — Section 497, 498(A)Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Mar 2019
National Insurance Co Ltd Vs Rekha Moni Sharma And Ors
Gauhati High Court · (2019) 03 GAU CK 0014
Motor Vehicles Act, 1988 — Section 15, 166, 170(b), 173Indian Penal Code, 1860 — Section 279, 304A, 338Evidence Act, 1872 — Section 114
High Courts07 Mar 2019
Ajit Shill Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0013
Indian Penal Code, 1860 — Section 304B, 306Evidence Act, 1872 — Section 113BCode Of Criminal Procedure, 1973 — Section 164, 313
High Courts06 Mar 2019Allowed
Md. Reyaj Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0012
High Courts06 Mar 2019
Inamul Haque Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0011
Assam Value Added Tax, 2003 — Section 21(1)Constitution Of India, 1950 — Article 14, 16