High Courts28 Jun 2019Dismissed
Dipak Nayak Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0079
Indian Penal Code, 1860 — Section 302, 357ACode Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 22 of 45
High Courts28 Jun 2019Dismissed
Abdul Hamid Sheikh Vs Musstt. Anna Bibi
Gauhati High Court · (2019) 06 GAU CK 0078
Code Of Criminal Procedure, 1973 — Section 125, 127, 397, 401, 482
High Courts27 Jun 2019Dismissed
Prabin Kr. Hazarika And Ors Vs On The Death Of Nagen Deka His Legal Heir 1.(A) Smt
Gauhati High Court · (2019) 06 GAU CK 0071
Code Of Civil Procedure, 1908 — Section 100, 101, 103
High Courts27 Jun 2019Disposed Off
National Insurance Co Ltd Vs Alaka Rabha And Anr
Gauhati High Court · (2019) 06 GAU CK 0070
Motor Vehicles Act, 1988 — Section 147, 147(B), 147(i)(b), 166, 173
High Courts26 Jun 2019Dismissed
Kaliram Konwar Vs Union Of India
Gauhati High Court · (2019) 06 GAU CK 0069
Railway Act, 1989 — Section 3(1), 123, 123(a), 123(c), 123(c)(2), 124(a)
High Courts26 Jun 2019Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd. Vs On The Death Of Subhojit Nag His Legal Heir Ujjala Nag And An
Gauhati High Court · (2019) 06 GAU CK 0068
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jun 2019Disposed Off
Avinava Prayash And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0067
Wildlife Protection Act, 1972 — Section 40(2), 43Wildlife Protection Act, 1972 — Section 11(d)(3), 11(f)(3)
High Courts25 Jun 2019Disposed Off
Bhabesh Ch. Rabha And Anr Vs Dhanu Bhanga Anchalik Unnayan Samity And 3 Ors
Gauhati High Court · (2019) 06 GAU CK 0066
Transfer Of Property Act 1882 — Section 123Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 1 Rule 8(i)
High Courts25 Jun 2019Dismissed
Rabindra Chandra Das Vs Md Saifuddin Ahmed And 3 Ors
Gauhati High Court · (2019) 06 GAU CK 0065
Code Of Civil Procedure, 1908 — Section 114, Order 7 Rule 14, Order 41 Rule 31, Order 47 Rule 1, Order 47 Rule 1(1)Assam Non- Agricultural Areas Tenancy Act, 1955 — Section 5
High Courts25 Jun 2019Dismissed
Deepjyoti Das Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0064
Constitution Of India, 1950 — Article 226
High Courts25 Jun 2019Allowed
Bongaigaon Refinery Vs Buildworth Pvt. Ltd.
Gauhati High Court · (2019) 06 GAU CK 0063
Arbitration and Conciliation Act, 1996 — Section 11(6), 16(2), 34, 34(2)(a)(iv), 37
High Courts25 Jun 2019Partly Allowed
Md Abdul Azid And 10 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0062
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 323, 326, 447
High Courts24 Jun 2019Dismissed
Kendriya Vidyalaya Sangathan Vs On The Death Of Jagatyjoti Kr. Das @ Bhopal Das His Legal
Gauhati High Court · (2019) 06 GAU CK 0061
Evidence Act, 1872 — Section 68, 69, 74, 76, 78, 86
High Courts24 Jun 2019Disposed Off
Prabhat Kr. Das And 4 Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0060
Assam Agricultural Produce Market Act, 1972 — Section 11(1), 11(2)Assam Agricultural Produce Market General Rules 1975 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7), 11(8)
High Courts24 Jun 2019Dismissed
Reliance General Insurance Co Ltd Vs Sangeeta Gogoi Terang And 5 Ors
Gauhati High Court · (2019) 06 GAU CK 0059
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts24 Jun 2019Disposed Off
Rupamoni Kalita Vs Kaushik Kalita
Gauhati High Court · (2019) 06 GAU CK 0058
Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 307, 326, 420, 427, 489A, 507Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts21 Jun 2019Disposed Off
Abdul Halem Choudhury Vs Musstt. Habiba Begum Choudhury
Gauhati High Court · (2019) 06 GAU CK 0057
Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Jun 2019Allowed
Rupak Roy And Anr Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0076
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 302, 448Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Jun 2019Allowed
Sanjay Kr. Singh Vs State Of Assam And Ors
Gauhati High Court · (2019) 06 GAU CK 0075
Negotiable Instruments Act, 1881 — Section 20, 87, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Jun 2019Allowed
Shree Laxmi Stores Vs Chandanmal Chhajer
Gauhati High Court · (2019) 06 GAU CK 0074
Code Of Civil Procedure, 1908 — Section 115, Order 3 Rule 1, Order 3 Rule 2