High Courts19 Jul 2019Partly Allowed
Mahadev Munda And 14 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0032
Indian Penal Code, 1860 — Section 141, 149, 300, 304
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 20 of 45
High Courts18 Jul 2019Dismissed
Dipti Baruah Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0031
Indian Penal Code, 1860 — Section 376, 448Code Of Criminal Procedure, 1973 — Section 161
High Courts18 Jul 2019Disposed Off
Pranita Keot And Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 07 GAU CK 0030
Indian Penal Code, 1860 — Section 34, 324, 325, 447
High Courts18 Jul 2019Disposed Off
Bakul Borah Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0029
Code Of Criminal Procedure, 1973 — Section 53A, 173(5), 209Indian Penal Code, 1860 — Section 375, 376Evidence Act, 1872 — Section 113A, 113B, 114
High Courts18 Jul 2019Partly Allowed
Robijul Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0028
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts18 Jul 2019Allowed
Borsing Timung And 4 Ors Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 161, 162, 164Indian Penal Code, 1860 — Section 147, 148, 302
High Courts18 Jul 2019Disposed Off
Union Of India And 6 Ors Vs Bideswar Mishra
Gauhati High Court · (2019) 07 GAU CK 0026
Constitution Of India, 1950 — Article 226
High Courts18 Jul 2019Disposed Off
Top Printers Vs State Of Assam And 4 Ors.
Gauhati High Court · (2019) 07 GAU CK 0025
Constitution Of India, 1950 — Article 226
High Courts17 Jul 2019Dismissed
Sankar Biswas Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0024
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 205, 401, 482
High Courts17 Jul 2019Partly Allowed
Tulung Manki Mura Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0023
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 300, 304
High Courts17 Jul 2019Allowed
National Insurance Company Limited Vs Puspa Kukurachowa And 5 Ors
Gauhati High Court · (2019) 07 GAU CK 0022
Motor Vehicles Act, 1988 — Section 147, 163A, 166
High Courts17 Jul 2019Allowed
Tapan Jyoti Borah Vs Oil And Natural Gas Corporation Ltd. And 4 Ors
Gauhati High Court · (2019) 07 GAU CK 0021
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Dipankar Lahkar Vs State Of Assam And Ors
Gauhati High Court · (2019) 07 GAU CK 0020
Disability Discrimination Act 1995 — Section 33Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Achyut Chandra Baruah Vs Guwahati Municipal Corporation And 2 Ors
Gauhati High Court · (2019) 07 GAU CK 0019
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Jul 2019Dismissed
Karuna Bhatta Vs Cement Corporation Of India & 3 Ors.
Gauhati High Court · (2019) 07 GAU CK 0018
Constitution Of India, 1950 — Article 136, 226
High Courts16 Jul 2019Dismissed
Arun Mushahary Vs Assam Gramin Vikash Bank And 2 Ors
Gauhati High Court · (2019) 07 GAU CK 0017
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Disposed Off
Siroja Begum And Anr Vs State Of Assam And Ors
Gauhati High Court · (2019) 07 GAU CK 0016
Mohammedan Law — Section 53
High Courts16 Jul 2019Dismissed
Hari Mohan Roy Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 07 GAU CK 0015
Central Industrial Security Force Rules, 2001 — Rule 32, 34(iii)Constitution Of India, 1950 — Article 2, 3, 226
High Courts16 Jul 2019Disposed Off
Begum Nasima Ahmed Vs Assam Board Of Revenue And Anr
Gauhati High Court · (2019) 07 GAU CK 0014
High Courts16 Jul 2019Disposed Off
Mantu Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0013
Indian Penal Code, 1860 — Section 34, 307, 326, 341Code Of Criminal Procedure, 1973 — Section 357A