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Gauhati High Court judgments, 2019

884 judgments · page 19 of 45

High Courts24 Jul 2019Disposed Off

Jayanta Baruah And Anr Vs Jagat Narayan Jadav

Gauhati High Court · (2019) 07 GAU CK 0046

Indian Penal Code, 1860 — Section 34, 500, 501Code Of Criminal Procedure, 1973 — Section 482Press And Registration Of Books Act, 1867 — Section 1(i), 5(1), 7
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High Courts22 Jul 2019Dismissed

Nurul Islam Vs State Of Assamand5 Ors.

Gauhati High Court · (2019) 07 GAU CK 0038

Assam Madrassa Education Provincialisation Act, 1995 — Section 2(b), 2(i), 2(o), 2(k), 2(p), 2(q), 3, 3(1), 4, 5, 5(1), 5(2), 5(3), 7, 54Right Of Children To Free And Compulsory Education Act, 2009 — Section 1(5), 2, 2(n)(iii), 2(n)(iv), 3(1), 12(1)(b), 12(1)(c), 23(1)National Commission For Minority Educational Institutions Act, 2004 — Section 10, 10(1)
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High Courts22 Jul 2019Allowed

Kh Gopendra Singh Vs State Represented By Nia

Gauhati High Court · (2019) 07 GAU CK 0037

Indian Penal Code, 1860 — Section 34, 120B, 121, 121A, 302Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 18, 18A, 20, 38(2), 39(2), 43(D)(5), 43(D)(6)Code Of Criminal Procedure, 1973 — Section 173
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