COURT ARCHIVE

Gauhati High Court judgments, 2019

884 judgments · page 17 of 45

High Courts09 Aug 2019Allowed

Real Time Technology Vs Customs, Excise And Service Tax Appellate Tribunal And Ors

Gauhati High Court · (2019) 08 GAU CK 0026

Central Excise Act, 1944 — Section 35, 35B, 35G, 37(C)Finance Act, 1994 — Section 75, 76, 77, 78

High Courts08 Aug 2019Allowed

Luqman Ansari Vs State Of Assam And 7 Ors

Gauhati High Court · (2019) 08 GAU CK 0025

High Courts08 Aug 2019Disposed Off

Abdul Sattar Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 08 GAU CK 0024

High Courts08 Aug 2019Allowed

Pranjal Kumar Sarma And 3 Ors Vs State Of Assam And 6 Ors

Gauhati High Court · (2019) 08 GAU CK 0023

Constitution Of India, 1950 — Article 320

High Courts08 Aug 2019Disposed Off

Tulan Ch. Sonowal Vs State Of Assam And 6 Ors

Gauhati High Court · (2019) 08 GAU CK 0022

High Courts08 Aug 2019Disposed Off

Kalpana Sarkar Vs State Of Assam And 5 Ors

Gauhati High Court · (2019) 08 GAU CK 0021

Constitution Of India, 1950 — Article 14, 226

High Courts08 Aug 2019Allowed

Power Grid Corporation Of India Ltd Vs On The Death Of Abdul Khalique, His Legal Heirs And Anr

Gauhati High Court · (2019) 08 GAU CK 0020

Indian Telegraph Act, 1885 — Section 10, 10(d), 16, 16(3)Electricity Act, 2003 — Section 43, 55Limitation Act, 1963 — Article 137

High Courts08 Aug 2019Dismissed

Jahura Bibi Vs Union Of India And 7 Ors

Gauhati High Court · (2019) 08 GAU CK 0019

Census Act, 1948 — Section 15Evidence Act, 1872 — Section 1, 3Foreigners Act, 1946 — Section 9

High Courts08 Aug 2019Allowed

Rebati Bharali Vs State Of Assam

Gauhati High Court · (2019) 08 GAU CK 0018

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313

High Courts07 Aug 2019Disposed Off

Jahirul Islam Choudhury Vs State Of Assam And 8 Ors

Gauhati High Court · (2019) 08 GAU CK 0017

High Courts07 Aug 2019Dismissed

Guljan Bibi @ Gule Banu Gule Khatun @ Phule Khatun And 5 Ors Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 08 GAU CK 0016

Foreigners Act, 1946 — Section 9Constitution Of India, 1950 — Article 226

High Courts07 Aug 2019Disposed Off

Pradip Kalita And 10 Ors Vs State Of Assam And 11 Ors

Gauhati High Court · (2019) 08 GAU CK 0015

High Courts07 Aug 2019Dismissed

Ajit Ranjan Das Vs Indian Oil Corporation Ltd And Ors

Gauhati High Court · (2019) 08 GAU CK 0014

High Courts07 Aug 2019Allowed

Chander Pal @ Chandra Pal Vs Union Of India

Gauhati High Court · (2019) 08 GAU CK 0013

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 29Code Of Criminal Procedure, 1973 — Section 100(4)Constitution Of India, 1950 — Article 21

High Courts06 Aug 2019Dismissed

Abdul Rahman Vs Union Of India And 4 Ors

Gauhati High Court · (2019) 08 GAU CK 0012

Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 106Constitution Of India, 1950 — Article 226

High Courts06 Aug 2019Allowed

SarubhayaGhatowar Vs State of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0011

Indian Penal Code, 1860 — Section 34, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 118

High Courts05 Aug 2019Dismissed

Debananda Borah Vs State Of Assam And Ors

Gauhati High Court · (2019) 08 GAU CK 0010

Indian Penal Code, 1860 — Section 406, 420Assam Service (Disciplinary and Appeal) Rules 1964 — Rule 9(2)Assam Civil Services (Conduct) Rules, 1965 — Rule 10(4)

High Courts05 Aug 2019Dismissed

Bina Devi Vs State Of Assam And 5 Ors

Gauhati High Court · (2019) 08 GAU CK 0009

High Courts02 Aug 2019Disposed Off

Madhu Bora Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 08 GAU CK 0008

High Courts02 Aug 2019Dismissed

Hemo Gogoi Vs State Of Assam

Gauhati High Court · (2019) 08 GAU CK 0007

Indian Penal Code, 1860 — Section 300, 302