High Courts16 Aug 2019Disposed Off
J.M. Thangkhiew Vs State Of Meghalaya
Gauhati High Court · (2019) 08 GAU CK 0046
Meghalaya Town And Country Planning Act, 1973 — Section 13, 29, 30A, 30A(1), 30(2), 30B, 30B(1), 31
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 16 of 45
High Courts16 Aug 2019Dismissed
Kripa Sindhu Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0045
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 2(n), 2(v), 3, 7(7), 8(9), 14(2), 14(3), 14(4), 15, 19, 24, 24(1), 24(2), 25Constitution Of India, 1950 — Article 14, 16, 16(1), 226, 309
High Courts16 Aug 2019Dismissed
Kabir Khan Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0044
Constitution Of India, 1950 — Article 226
High Courts16 Aug 2019Dismissed
Lilijan Bibi Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 08 GAU CK 0043
Constitution Of India, 1950 — Article 226
High Courts16 Aug 2019Dismissed
Jahanara Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0042
Foreigners Act, 1946 — Section 9Constitution Of India, 1950 — Article 226
High Courts16 Aug 2019Dismissed
Gita Biswas Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 08 GAU CK 0041
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 226
High Courts16 Aug 2019Allowed
Vicky Kumar Patel Vs State Of Assam
Gauhati High Court · (2019) 08 GAU CK 0040
Indian Medical Council Act, 1956 — Section 10D, 19A, 33, 33(mb)Constitution Of India, 1950 — Article 14, 19(1)(g), 30, 226, 254(1), 254(2)Medical Colleges And Dental Colleges Of Assam (Regulation Of Admission into 1st year MBBS Course) Rules, 2017 — Rule 2(xxvi), 4, 4(1), 4(2)(a), 4(2)(b), 4(2)(c)
High Courts16 Aug 2019Dismissed
Prof. Archana Sharma Vs University Grants Commission (Ugc) And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0039
Gauhati University Act, 1947 — Section 8A(1), 8A(6), 8B(3), 8B(1), 12, 12(1), 12(2), 13(f), 15A(1)(a)University Grants Commission Act, 1956 — Section 2, 2(f), 3, 12(5), 13, 14, 25(2), 26, 26(1)Constitution Of India, 1950 — Article 309
High Courts16 Aug 2019Dismissed
Kankan Das Vs Manashi Kalita
Gauhati High Court · (2019) 08 GAU CK 0038
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1), 13(1)(iii), 13(1)(a)
High Courts16 Aug 2019Dismissed
Nilanjan Roy Choudhury Vs Hiramoni Talukdar Roy Choudhury
Gauhati High Court · (2019) 08 GAU CK 0037
Family Courts Act, 1984 — Section 19(1)Special Marriage Act, 1954 — Section 39(1)Hindu Marriage Act, 1955 — Section 13, 13(i)(a), 13(1)(i)(a), 28(1)
High Courts16 Aug 2019Disposed Off
Bipul Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 08 GAU CK 0036
Code Of Criminal Procedure, 1973 — Section 482Indian Telegraph Act, 1885 — Section 380, 420Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts14 Aug 2019Disposed Off
Longkiri Timung Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0035
Constitution Of India, 1950 — Article 226
High Courts14 Aug 2019Dismissed
Anowar Hussain Vs Union Of India And 5 Ors.
Gauhati High Court · (2019) 08 GAU CK 0034
Evidence Act, 1872 — Section 165Constitution Of India, 1950 — Article 226
High Courts14 Aug 2019Dismissed
Debananda Tamuli Vs Kakumoni Kataky
Gauhati High Court · (2019) 08 GAU CK 0033
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 28Family Courts Act, 1984 — Section 19
High Courts14 Aug 2019Allowed
Abul Hussain And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 08 GAU CK 0032
Indian Penal Code, 1860 — Section 34, 120(B), 302, 342, 382Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Aug 2019Dismissed
Rabial Haque Mondal And 4 Ors Vs Mozibar Rahman And Anr
Gauhati High Court · (2019) 08 GAU CK 0031
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 4, Order 39 Rule 1, Order 39 Rule 2
High Courts09 Aug 2019Disposed Off
Jahura Khatoon Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0030
Evidence Act, 1872 — Section 165Constitution Of India, 1950 — Article 226
High Courts09 Aug 2019Dismissed
Asthami Das Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0029
Citizenship Act, 1955 — Section 6AEvidence Act, 1872 — Section 1, 3, 76, 114Foreigners Act, 1946 — Section 9
High Courts09 Aug 2019Disposed Off
Binapani Mahanta Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0028
High Courts09 Aug 2019Partly Allowed
Priyakshi Rajkhowa And 4 Ors Vs State Of Assam And 16 Ors
Gauhati High Court · (2019) 08 GAU CK 0027
Medical Colleges And Dental Colleges Of Assam, (Regulation Of Admission into 1st year MBBS/BDS Courses) Rules, 2017 — Rule 3(1)(c)