High Courts22 Mar 2018Dismissed
AKHIL RAJBONGSHI and 3 ORS. Vs RISHIKESH ATAL and ANR.
Gauhati High Court · (2018) 03 GAU CK 0103
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 46 of 63
High Courts22 Mar 2018Dismissed
KHARGESHWAR BORGOHAIN Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 03 GAU CK 0102
Code of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 406, 468, 471
High Courts22 Mar 2018Dismissed
MD. AZIZUL ALI Vs THE STATE OF ASSAM and ANR.
Gauhati High Court · (2018) 03 GAU CK 0101
Code of Criminal Procedure, 1973 — Section 161, 227, 228, 397, 401, 482Indian Penal Code, 1860 — Section 366, 497
High Courts22 Mar 2018Allowed
NOOLKANTH SALT SUPPLY CO Vs UNION OF INDIA AND ORS
Gauhati High Court · (2018) 03 GAU CK 0100
Railways Act, 1989 — Section 73, 74, 75, 106
High Courts22 Mar 2018Dismissed
UNITED INDIA INSURANCE COMPANY LTD. Vs MANTOJ TANTI AND ORS
Gauhati High Court · (2018) 03 GAU CK 0099
Motor Vehicles Act, 1988 — Section 167, 173
High Courts22 Mar 2018Partly Allowed
THE UNITED INDIA INSURANCE CO. LTD. Vs MST. SUFIA MAZUMDAR and ORS
Gauhati High Court · (2018) 03 GAU CK 0098
Motor Vehicles Act, 1988 — Section 173
High Courts22 Mar 2018Dismissed
SMTI NANDITA BHATTACHARJEE Vs SHRI MONOJIT BHATTACHARJEE
Gauhati High Court · (2018) 03 GAU CK 0097
Hindu Marriage Act, 1955 — Section 13(1)ia), (ib), 28Protection of Women under Domestic Violence Act, 2005 — Section 12
High Courts22 Mar 2018Dismissed
THE UNION OF INDIA and 3 ORS Vs PRABHAT MAHANTA
Gauhati High Court · (2018) 03 GAU CK 0096
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1)(ii)(iii), 14, 15(2)Postal Savings Bank Manual — Rule 23(i), 23(1)(c ), 37(4), (5)Constitution of India, 1950 — Article 226
High Courts22 Mar 2018Disposed Of
M/S SWAGATH POLY CRAFTS Vs THE UNION OF INDIA and 5 ORS
Gauhati High Court · (2018) 03 GAU CK 0095
High Courts22 Mar 2018Dismissed
THE ASSAM CO-OPERATIVE APEX BANK LTD Vs PUNJAB NATIONAL BANK and 8 ORS.
Gauhati High Court · (2018) 03 GAU CK 0094
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)Recovery of Debts Due to Banks & Financial Institutions Act, 1993 — Section 19(2)Banking Regulation Act, 1949 — Section 6
High Courts22 Mar 2018Dismissed
VIRENDER SINGH Vs UNION OF INDIA and ORS.
Gauhati High Court · (2018) 03 GAU CK 0093
CCS (Pension) Rules 1972 — Rule 38Disability Pension Regulations — Rule 173
High Courts22 Mar 2018Dismissed
GIASH UDDIN and 11 ORS Vs MUSSTT SALEHA BAGUM and 10 ORS
Gauhati High Court · (2018) 03 GAU CK 0092
Code of Civil Procedure, 1908 — Order 8 Rule 3
High Courts22 Mar 2018Dismissed
NIMAR ALI MAZUMDAR Vs ON THE DEATH OF HAZI JAMIR AHMED MAZUMDAR
Gauhati High Court · (2018) 03 GAU CK 0091
High Courts22 Mar 2018Dismissed
Sri Paresh Chandra Neog Vs Central Bureau of Investigation.
Gauhati High Court · (2018) 03 GAU CK 0079
Code of Criminal Procedure, 1973 — Section 197, 197(1), 397, 401Indian Penal Code, 1860 — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 5(2), 13(1)(c ), 13(1)(d)
High Courts21 Mar 2018Dismissed
Raja Chamuah Vs State of Assam
Gauhati High Court · (2018) 03 GAU CK 0110
Code Of Criminal Procedure, 1973 — Section 107, 133
High Courts21 Mar 2018Allowed
MD NUR ISLAM Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 03 GAU CK 0109
High Courts21 Mar 2018Dismissed
THE UNION OF INDIA Vs M/S P.P.ENTERPRISES
Gauhati High Court · (2018) 03 GAU CK 0108
Railway Claims Tribunal Act, 1987 — Section 16, 18(3)(b), 23, 62, 65, 73, 74, 81, 93, 93(g)(h), 106Indian Evidence Act, 1872 — Section 3, 114Indian Penal Code, 1860 — Section 415, 420
High Courts21 Mar 2018Dismissed
M/S. KAMAKHYA BHANDAR Vs UNION OF INDIA
Gauhati High Court · (2018) 03 GAU CK 0107
Railway Claims Tribunal Act, 1987 — Section 23, 81, 106Railway Clams Tribunal (Procedure) Rules, 1989 — Rule 12(3), 32
High Courts21 Mar 2018Allowed
MRS MINA MEDHI and 2 ORS Vs CHOLA MANDALAM M.S. GENERAL INSURANCE CO. LTD and 2 ORS
Gauhati High Court · (2018) 03 GAU CK 0106
Motor Vehicles Act, 1988 — Section 173
High Courts21 Mar 2018
NILA KANTA CHUTIA Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 03 GAU CK 0105
Assam Education (Provincialisation) of Services of Teachers and Re-organization of Educational Institution Act, 2017 — Section 13(6)