High Courts28 Mar 2018Disposed Of
PADMA KANTA SAIKIA Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0158
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 44 of 63
High Courts28 Mar 2018Dismissed
ARUP KALITA Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 03 GAU CK 0116
High Courts28 Mar 2018Partly Allowed
KRISHNA DAS and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0115
Indian Penal Code, 1860 — Section 34, 302, 324, 341, 342
High Courts28 Mar 2018Disposed Of
NANDESWAR BORAH Vs THE UNION OF INDIA and 7 ORS
Gauhati High Court · (2018) 03 GAU CK 0114
High Courts28 Mar 2018Disposed Of
NAZRUL ISLAM Vs THE STATE OF ASSAM and 4 ORS.
Gauhati High Court · (2018) 03 GAU CK 0113
High Courts28 Mar 2018Disposed Of
SRI. BENUDHAR DUTTA. Vs STATE OF ASSAM and 8 ORS.
Gauhati High Court · (2018) 03 GAU CK 0112
High Courts28 Mar 2018
DEEPALI PHUKAN Vs DIBRUGARH UNIVERSITY and 3 ORS.
Gauhati High Court · (2018) 03 GAU CK 0111
Assam Service (Discipline & Appeal) Rules, 1964 — Rule 9Dibrugarh University Employees Service Conditions Ordinance 2000 — Article 32, 32(v), 32(vi), 32(vi)(h), 33(i)(ii)(ix)Constitution of India, 1950 — Article 309, 310, 311
High Courts27 Mar 2018Dismissed
MAHESWAR DEKA Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0127
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure 1973 — Section 313
High Courts27 Mar 2018Allowed
Md. Firoz Ahmed Vs State of Assam
Gauhati High Court · (2018) 03 GAU CK 0126
Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Indian Penal Code, 1860 — Section 342, 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts27 Mar 2018Dismissed
UNITED BANK OF INDIA Vs AMARESH NARAYAN CHOWDHURY
Gauhati High Court · (2018) 03 GAU CK 0125
High Courts27 Mar 2018Disposed Of
MRS. ZABEEN AHMED Vs THE STATE OF ASSAM AND 3 ORS
Gauhati High Court · (2018) 03 GAU CK 0124
Constitution of India, 1950 — Article 309
High Courts27 Mar 2018Allowed
SHISHU PAL @ SHIV PAL Vs THE UNION OF INDIA and 3 ORS
Gauhati High Court · (2018) 03 GAU CK 0123
Central Reserve Police Force Act, 1949 — Section 11, 11(1)Central Reserve Police Force Rules, 1955 — Rule 14, 27
High Courts27 Mar 2018Disposed Of
KHAGEN MIKIR Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 03 GAU CK 0122
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 23Assam (TemporarilySettled Areas) Tenancy Rules, 1971 — Rule 10
High Courts27 Mar 2018Disposed Of
MD KHALILUR RAHMAN and ANR. Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 03 GAU CK 0121
Code of Civil Procedure, 1908 — Order 9 Rule 9Constitution of India, 1950 — Article 226
High Courts27 Mar 2018Allowed
Sri Kerkon Pegu Vs The State of Assam
Gauhati High Court · (2018) 03 GAU CK 0120
Wild Life Protection Act, 1972 — Section 2(16), 2(35), 9, 27, 50(8)(9), 51(1), 57
High Courts27 Mar 2018Disposed
SIKANDAR HUSSAIN Vs AHMED HAFISUR RAHMAN and ANR.
Gauhati High Court · (2018) 03 GAU CK 0119
Workmen’s Compensation Act, 1923 — Section 2(m), 4, 30(1)(a)
High Courts27 Mar 2018Dismissed
SRI SHIV NATH PRASAD GUPTA Vs THE MANAGEMENT OF HOLLONGHABI TEA ESTATE
Gauhati High Court · (2018) 03 GAU CK 0118
Industrial Disputes Act, 1947 — Section 2(s), 10, 12
High Courts27 Mar 2018Dismissed
KANU PAUL Vs THE UNION OF INDIA and 2 ORS
Gauhati High Court · (2018) 03 GAU CK 0117
Citizenship Act, 1955 — Section 5(1)(a), 5(1)Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
High Courts26 Mar 2018Dismissed
Mirnal Kumar Sarma Vs M/S Jain Agencies
Gauhati High Court · (2018) 03 GAU CK 0131
Code of Criminal Procedure 1973 — Section 482Negotiable Instruments Act, 1881 — Section 142, 138
High Courts26 Mar 2018Disposed Of
ESIMON BEWA and 2 ORS Vs THE ORIENTAL INSURANCE CO.LTD.and ANR
Gauhati High Court · (2018) 03 GAU CK 0130
Motor Vehicles Act, 1988 — Section 173