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Gauhati High Court judgments, 2018

1,247 judgments · page 45 of 63

High Courts23 Mar 2018Dismissed

KRISHNA KUMAR DAS Vs THE UNION OF INDIA

Gauhati High Court · (2018) 03 GAU CK 0135

Code of Criminal Procedure, 1973 — Section 197, 397, 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19
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High Courts23 Mar 2018Dismissed

BHASKAR SAIKIA and 2 ORS Vs MD. ABDUL MANNAN and ORS

Gauhati High Court · (2018) 03 GAU CK 0133

Assam Land and Revenue Regulation,1886 — Section 154, 165, 165(3), 167Assam (Temporary Settled Areas) Tenancy Act, 1971 — Section 3, 4, 4(1), 4(2), 5(1), 6Code of Civil Procedure, 1908 — Order 6 Rule 4
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High Courts23 Mar 2018Disposed Of

CENTRAL BUREAU OF INVESTIGATION Vs JIBAN SINGH A-1.

Gauhati High Court · (2018) 03 GAU CK 0089

Code of Criminal Procedure, 1973 — Section 216, 216(2), (5), 217, 401, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(c ), 13(1)(d)
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High Courts23 Mar 2018Dismissed

T. ARMSTRONG CHANGSAN Vs SMT. NEIKOL CHANGSAN

Gauhati High Court · (2018) 03 GAU CK 0088

Code of Criminal Procedure, 1973 — Section 2(d), 2(m), 4, 4(2), 12, 467, 468, 472, 482Protection of Woman from Domestic Violence Act, 2005 — Section 3, 2, 2(f), 12, 18, 19, 20, 21, 22, 23, 23(2), 28(2), 28, 31, 31(1), 31(2), 32, 33, 34Cattle Trespass Act, 1871 — Section 20
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High Courts23 Mar 2018Allowed

JAYANTA BARUAH and ANR. Vs AJIT SINGH

Gauhati High Court · (2018) 03 GAU CK 0087

Indian Penal Code, 1860 — Section 34Press and Regulation of Books Act, 1867 — Section 5(2), 5(2c ), 6, 7, 20Registration of Books Rules, 1867 — Rule 2
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High Courts23 Mar 2018Disposed Of

SANJAY DAS Vs THE STATE OF ASSAM AND ANR.

Gauhati High Court · (2018) 03 GAU CK 0086

Code of Criminal Procedure, 1973 — Section 82, 83(3), 85, 87, 397, 401, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471Arms Act, 1959 — Section 25(1B), 29, 30
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High Courts23 Mar 2018Dismissed

TARPAN KUMAR DAS Vs CENTRAL BUREAU OF INVESTIGATION

Gauhati High Court · (2018) 03 GAU CK 0083

Code of Criminal Procedure, 1973 — Section 197, 397, 401, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(c ), 13(1)(d), 13(2), 19
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High Courts23 Mar 2018Disposed Of

AUTHORISED OFFICER Vs GOENKA WOOLLEN MILLS LTD

Gauhati High Court · (2018) 03 GAU CK 0081

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 409Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 32
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