High Courts03 Apr 2018Dismissed
SRI MONOJ KUMAR SINGH Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0042
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 66
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 43 of 63
High Courts03 Apr 2018Allowed
KAMALA SARMAH Vs THE STATE OF ASSAM and 7 ORS.
Gauhati High Court · (2018) 04 GAU CK 0041
Settlement Rules framed under the Assam Land and Revenue Regulation, 1886 — Rule 16
High Courts03 Apr 2018Allowed
N.E. TRADE and TRANSPORT and ANR. Vs FOOD CORPN. OF INDIA and 3 ORS.
Gauhati High Court · (2018) 04 GAU CK 0040
Constitution of India, 1950 — Article 226
High Courts03 Apr 2018Dismissed
GITA BHATTACHARJEE Vs APARNA CHOUDHURY AND ORS
Gauhati High Court · (2018) 04 GAU CK 0039
Code of Civil Procedure, 1908 — Section 80, 80(1), 80(3), 96Indian Penal Code, 1860 — Section 283, 304(A)Limitation Act, 1963 — Section 13
High Courts02 Apr 2018Disposed Of
INDRA KANTA PEGU Vs THE STATE OF ASSAM AND 6 ORS.
Gauhati High Court · (2018) 04 GAU CK 0047
High Courts29 Mar 2018
NANDAN BARUAH and 16 ORS. Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 03 GAU CK 0157
High Courts29 Mar 2018Allowed
BABU BORUAH Vs STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0156
Indian Penal Code, 1860 — Section 376, 376(2)(i), 376(i), 448Code of Criminal Procedure, 1973 — Section 313
High Courts29 Mar 2018Disposed Of
JOHURA KHATUN and 3 ORS Vs ORIENTAL INSURANCE CO LTD and ANR
Gauhati High Court · (2018) 03 GAU CK 0155
High Courts29 Mar 2018Disposed Of
BURABURI ANCHALIK OMNI BUS STAND SAMITY Vs THE STATE OF ASSAM AND 8 ORS
Gauhati High Court · (2018) 03 GAU CK 0154
Assam Motor Vehicle Rules, 2003 — Rule 51(1), 54, 58Constitution of India, 1950 — Article 226
High Courts29 Mar 2018Disposed Of
APURBA DAS Vs THE STATE BANK OF INDIA and ORS.
Gauhati High Court · (2018) 03 GAU CK 0153
High Courts29 Mar 2018Disposed Of
MUSTT HALIMA BEGUM Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 03 GAU CK 0152
High Courts29 Mar 2018Disposed Of
SRI SANJAY BHUMIJ Vs THE ASSAM STATE ELECTRICITY BOARD
Gauhati High Court · (2018) 03 GAU CK 0151
High Courts29 Mar 2018Allowed
SMTI NIBEDITA ROY Vs THE UNION OF INDIA and 6 ORS
Gauhati High Court · (2018) 03 GAU CK 0150
Constitution of India, 1950 — Article 226
High Courts29 Mar 2018Dismissed
M/S UMESH PRASAD RAI GROCERY Vs THE STATE OF ASSAM AND 4 ORS.
Gauhati High Court · (2018) 03 GAU CK 0149
Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14Constitution of India, 1950 — Article 32, 226
High Courts29 Mar 2018Allowed
SUKHEN KANWAR Vs THE ASSAM STATE ELECTRICITY BOARD and ORS.
Gauhati High Court · (2018) 03 GAU CK 0148
High Courts29 Mar 2018Disposed Of
ARATI BARUA and 2 ORS. Vs BHUBAN MOHINI SARMA and ORS.
Gauhati High Court · (2018) 03 GAU CK 0147
Code of Civil Procedure, 1908 — Section 115Assam Urban Areas Rent Control Act, 1972 &madsh; Section 5, 5(4), 5(4)(1), 5(a)(f)
High Courts28 Mar 2018Disposed Of
TAUFIQUE RAHMAN Vs THE STATE OF ASSAM and 3 ORS.
Gauhati High Court · (2018) 03 GAU CK 0162
High Courts28 Mar 2018Allowed
BHARAT SANCHAR NIGAM LTD. Vs DHANAPATI LAHKAR and 6 ORS
Gauhati High Court · (2018) 03 GAU CK 0161
Administrative Tribunal’s Act, 1985 — Section 22(3)
High Courts28 Mar 2018Disposed Of
BAPAN DAS and 6 ORS Vs THE STATE OF ASSAM AND 2 ORS
Gauhati High Court · (2018) 03 GAU CK 0160
High Courts28 Mar 2018Dismissed
SMTI DIPTI RANI SUKLABAIDYA Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 03 GAU CK 0159
Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 5, 5(2), 5(3)Constitution of India, 1950 — Article 309