High Courts10 Apr 2018Dismissed
KUMUD CHOUDHURY Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 04 GAU CK 0008
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9(5), 15Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 41 of 63
High Courts10 Apr 2018Dismissed
SRI PRASANNA KUMAR PHUKAN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0007
Assam Services (Discipline & Appeal) Rules, 1994 — Rule 9(9)
High Courts10 Apr 2018Allowed
MANAGEMENT OF CACHAR PAPER MILL Vs THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR and ANR
Gauhati High Court · (2018) 04 GAU CK 0006
Industrial Dispute Act, 1947 — Section 17B, 17(B), 33(2)(b), 33(A), 33AConstitution of India, 1950 — Article 136, 226
High Courts10 Apr 2018Dismissed
UNION BANK OF INDIA and ANR. Vs PABITRA PRAN SAIKIA
Gauhati High Court · (2018) 04 GAU CK 0005
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 9, 9(1), 9(3), 9(4)
High Courts10 Apr 2018Disposed Of
SHAZAHAN ALI AHMED Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0004
High Courts10 Apr 2018Allowed
SRI PARESH CHANDRA DAS Vs M/S GYANSTHAL PVT LTD and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0003
Code of Civil Procedure 1908 — Section 96, Order 41 Rule 23A
High Courts10 Apr 2018Disposed Of
SUSHIL NAMASUDRA Vs THE STATE OF ASSAM AND 9 ORS
Gauhati High Court · (2018) 04 GAU CK 0002
High Courts10 Apr 2018Dismissed
DR. RAJKUMAR AGARWALLA Vs THE STATE BANK OF INDIA and ANR,
Gauhati High Court · (2018) 04 GAU CK 0001
Code Of Civil Procedure, 1908 — Section 96Indian Evidence Act, 1872 — Section 63, 65
High Courts09 Apr 2018Dismissed
Sh. Lalchullova @APPELLANT@Hash State of Mizoram
Gauhati High Court · (2018) 04 GAU CK 0135
Protection of Children from Sexual Offence Act, 2012 — Section 4Indian Penal Code, 1860 — Section 376(2)(i)Code of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2018Partly Allowed
MD ABDUL ALI and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0023
Indian Penal Code, 1860 — Section 120B, 120(B), 341, 376(2)(g), 376D, 379Code of Criminal Procedure, 1973 — Section 227
High Courts09 Apr 2018Allowed
SABIN DEKA Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 489(A), 489(B)Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2018Partly Allowed
BUNU SHYAM and 4 ORS. Vs UNITED INDIA INSURANCE CO. LTD. and 2 ORS.
Gauhati High Court · (2018) 04 GAU CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts09 Apr 2018
NATIONAL INSURANCE CO. LTD. Vs MAIJUDDINAHMED and ORS
Gauhati High Court · (2018) 04 GAU CK 0020
Motor Vehicles Act, 1988 — Section 147(4), 173
High Courts09 Apr 2018Dismissed
SRI BHABA KANTA GAYAN Vs THE STATE BANK OF INDIA and 3 ORS
Gauhati High Court · (2018) 04 GAU CK 0019
High Courts09 Apr 2018Disposed Of
MD. SAIFUL HUSSAIN Vs THE STATE OF ASSAM AND 6 ORS
Gauhati High Court · (2018) 04 GAU CK 0018
High Courts09 Apr 2018Dismissed
NIBEDITA BARUAH Vs NUMALIGARH REFINERY LTD. and 7 ORS.
Gauhati High Court · (2018) 04 GAU CK 0017
Constitution of India, 1950 — Article 12, 226
High Courts09 Apr 2018Dismissed
DIPIKA BORA Vs THE ASSAM GRAMIN VIKASH BANK AND 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0016
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(13)
High Courts09 Apr 2018Disposed Of
MD. SAMSUDDIN AHMED and 4 ORS Vs THE ASSAM BOARD OF REVENUE and ORS
Gauhati High Court · (2018) 04 GAU CK 0015
High Courts09 Apr 2018Dismissed
CHANDRA MOHAN DAS Vs THE UNION OF INDIA and 4 ORS.
Gauhati High Court · (2018) 04 GAU CK 0014
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 3(1)( c), 8(1)Citizenship Act, 1955 — Section 5(1)(a), 6AForeigners’ Act, 1946 — Section 9
High Courts06 Apr 2018Allowed
MINTU HASDA and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0026
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure 1973 — Section 313Indian Evidence Act, 1872 — Section 25, 26