High Courts11 Apr 2018Disposed Off
Z. Zohmingthanga @APPELLANT@Hash State of Mizoram
Gauhati High Court · (2018) 04 GAU CK 0137
Code of Civil Procedure, 1908 — Section 151, Order 47 Rule 1
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 40 of 63
High Courts11 Apr 2018Dismissed
JAMAL AHMED CHOUDHURY@ JAMAL UDDIN CHOUDHURY Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0130
Indian Penal Code 1860 — Section 302, 498(A), 498A
High Courts11 Apr 2018Disposed Of
M/S. CHORUS MACHINEERIES and 4 ORS. Vs DILIP CH. BARUAH and ANR.
Gauhati High Court · (2018) 04 GAU CK 0095
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code 1860 — Section 34, 406, 415, 420, 468
High Courts11 Apr 2018Dismissed
ACHYUT GOGOI and ANR. Vs THE STATE OF ASSAM and ANR.
Gauhati High Court · (2018) 04 GAU CK 0094
Code Of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 7Petroleum Act, 1934 — Section 7
High Courts11 Apr 2018Allowed
ARUN CHANDRA GHOSH Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0093
Prevention of Food Adulteration Act, 1954 — Section 2, 2(ia), 14, 19(2)Prevention of Food Adulteration Rules, 1954 — Rule 29, 12A
High Courts11 Apr 2018Allowed
DILDAR ALI and 2 ORS Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0092
Indian Penal Code 1860 — Section 34, 302, 304B
High Courts11 Apr 2018Allowed
CHAYARANI KARMAKAR and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0091
Indian Evidence Act, 1872 — Section 113B
High Courts11 Apr 2018Allowed
SMTI TAFATUN NESSA and ANR Vs UNITED INDIA INSURANCE CO. LTD. and 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0090
Motor Vehicles Act, 1988 — Section 173
High Courts11 Apr 2018
THE DIRECTOR GENERAL SSB and 3 ORS Vs SRI ANIL KUMAR UPADHYAY
Gauhati High Court · (2018) 04 GAU CK 0089
Sashastra Seema Bal Act, 2007 — Section 43, 129Sashastra Seema Bal Rules, 2007 — Rule 44, 46, 161, 162(1)(b)Constitution of India, 1950 — Article 226
High Courts11 Apr 2018Dismissed
SULTANA RAHMAN Vs CANARA BANK AND 2 ORS
Gauhati High Court · (2018) 04 GAU CK 0088
Transfer of Property Act, 1882 — Section 60Constitution of India, 1950 — Article 14, 21, 300
High Courts11 Apr 2018Dismissed
PRANJAL PANGGING Vs THE STATE OF ASSAM and 4 ORS
Gauhati High Court · (2018) 04 GAU CK 0087
High Courts11 Apr 2018Allowed
RAI CHAND DAS AND 6 ORS. Vs THE UNION OF INDIA AND 6 ORS.
Gauhati High Court · (2018) 04 GAU CK 0086
High Courts11 Apr 2018Dismissed
PROVA DEVI and ORS. Vs RAM KRISHNA SINGH
Gauhati High Court · (2018) 04 GAU CK 0085
High Courts11 Apr 2018Dismissed
MD. SHABER ALI Vs MD. AKKAS ALI
Gauhati High Court · (2018) 04 GAU CK 0084
Code of Civil Procedure, 1908 — Order 41 Rule 31
High Courts11 Apr 2018
HARAKANTA DAS Vs DIMBESWAR DAS
Gauhati High Court · (2018) 04 GAU CK 0083
Indian Evidence Act, 1872 — Section 63, 64, 65, 74(2)
High Courts10 Apr 2018Disposed Off
Smt. Zothansangi @APPELLANT@Hash Shri. Zodinliana
Gauhati High Court · (2018) 04 GAU CK 0136
Mizo Marriage Divorce & Inheritance of Property Act, 2014 — Section 31(10)
High Courts10 Apr 2018Dismissed
ARNAB DEKA Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 04 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 156(3), 156, 162, 173, 410, 406, 420Constitution of India, 1950 — Article 21
High Courts10 Apr 2018Partly Allowed
MANTU MAJHI and ANR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0012
Indian Penal Code, 1860 — Section 34, 302
High Courts10 Apr 2018Dismissed
MD. SEKENDER ALI and 2 ORS. Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 04 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 299, 300, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 174, 209, 313
High Courts10 Apr 2018Disposed Of
M/S. TRAVELLER'S CLUB and ANR. Vs THE STATE OF ASSAM and 3 ORS.
Gauhati High Court · (2018) 04 GAU CK 0009