COURT ARCHIVE

Gauhati High Court judgments, 2018

1,247 judgments · page 48 of 63

High Courts16 Mar 2018

HILLS TRADE AGENCIES, Vs UNION OF INDIA and ANR

Gauhati High Court · (2018) 03 GAU CK 0141

Railway Claims Tribunal Act, 1987 — Section 23, 106Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 16Code of Civil Procedure, 1908 — Order 14 Rule 2(1), Order 41 Rule 23

Read judgment

High Courts16 Mar 2018Allowed

NATIONAL INSURANCE CO. LTD Vs BIJU DAS and 4 ORS,

Gauhati High Court · (2018) 03 GAU CK 0140

Motor Vehicles Act, 1988 — Section 167, 173

Read judgment

High Courts16 Mar 2018Disposed Of

SARASWATI SWARGIARY Vs NEW INDIA ASSURANCE CO. LTD. AND ORS

Gauhati High Court · (2018) 03 GAU CK 0139

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts16 Mar 2018Dismissed

DHRUBA JYOTI BORAH AND ANR Vs KHANIJ SAIKIA AND 4 ORS

Gauhati High Court · (2018) 03 GAU CK 0138

Read judgment

High Courts16 Mar 2018Disposed Of

MUJIBUR RAHMAN KAYAL and ANR Vs THE CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION and 3 ORS.

Gauhati High Court · (2018) 03 GAU CK 0137

Read judgment

High Courts16 Mar 2018Disposed Of

PROTIMA PRODHANI @ ASHMA BIBI @ ASMA KHATUN Vs UNION OF INDIA and 5 ORS.

Gauhati High Court · (2018) 03 GAU CK 0136

Constitution of India, 1950 — Article 226

Read judgment

High Courts16 Mar 2018Disposed Of

DEVANANDA NAOHALIA @ DEBENDU NAOHALLA and 2 ORS. Vs STATE OF ASSAM and ORS

Gauhati High Court · (2018) 03 GAU CK 0075

Constitution of India, 1950 — Article 226

Read judgment

High Courts16 Mar 2018Disposed Of

ULLASH CH. DAS Vs UNION OF INDIA and 4 ORS

Gauhati High Court · (2018) 03 GAU CK 0074

Citizenship Act, 1955 — Section 6AForeigners’ Act, 1946 — Section 9

Read judgment

High Courts16 Mar 2018Disposed Of

BINU LATA BORAH Vs STATE OF ASSAM AND 5 ORS

Gauhati High Court · (2018) 03 GAU CK 0073

Read judgment

High Courts15 Mar 2018Disposed Of

GOPAL CHANDRA BARMAN Vs STATE OF ASSAM AND ORS

Gauhati High Court · (2018) 03 GAU CK 0144

Assam College Employees (Provincialisation) Rules, 2010 — Rule 17, 18

Read judgment

High Courts15 Mar 2018Dismissed

NUR AHMED and ANR Vs ON THE DEATH OF RAM LAKSHMAN GOALA

Gauhati High Court · (2018) 03 GAU CK 0143

Code of Civil Procedure 1908 — Order 4 Rule 4Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 54

Read judgment

High Courts15 Mar 2018Partly Allowed

ORIENTAL INSURANCE COMPANY LTD Vs DIPALI DAS and 4 ORS

Gauhati High Court · (2018) 03 GAU CK 0053

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts15 Mar 2018Allowed

ANOWARA BEGUM and 2 ORS Vs ABDUL KHALIQUE and ANR

Gauhati High Court · (2018) 03 GAU CK 0052

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts15 Mar 2018Dismissed

RABIA KHATUN Vs STATE OF ASSAM AND 5 ORS

Gauhati High Court · (2018) 03 GAU CK 0051

Read judgment

High Courts15 Mar 2018Allowed

RAMA KANTA NATH Vs STATE OF ASSAM

Gauhati High Court · (2018) 03 GAU CK 0027

Indian Penal Code, 1860 — Section 304(B), 304B

Read judgment

High Courts14 Mar 2018Disposed Of

RAJANI KANTA HAZARIKA Vs THE STATE OF ASSAM

Gauhati High Court · (2018) 03 GAU CK 0043

Read judgment

High Courts14 Mar 2018Allowed

M/S BHUTAN DUARS TEA ASSOCIATIONS LTD. Vs NORTHERN EVANGELICAL LUTHERAN CHURCH NELC

Gauhati High Court · (2018) 03 GAU CK 0035

Limitation Act, 1963 — Section 5, 14

Read judgment

High Courts14 Mar 2018Allowed

ORIENTAL INSURANCE CO. LTD. Vs MUSTT. RENUJA BEGUM MAZUMDER@ RENUJA BEGUM LASKAR AND ORS

Gauhati High Court · (2018) 03 GAU CK 0034

Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304

Read judgment

High Courts14 Mar 2018Dismissed

TOMINA BEGUM DEKA Vs JATIN DUARAH

Gauhati High Court · (2018) 03 GAU CK 0033

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts14 Mar 2018Disposed Of

SMTI. TAMPA DAS Vs THE STATE OF ASSAM and 4 ORS

Gauhati High Court · (2018) 03 GAU CK 0032

Read judgment