High Courts01 Aug 2009Allowed
Ashis Kanti Saha Vs State of Tripura and Others
Gauhati High Court · (2010) 1 GLR 795 : (2009) 5 GLT 760
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 20 of 44
High Courts01 Aug 2009
Nripendra Ch. Dey Vs Land Acquisition Collector, Govt. of Tripura
Gauhati High Court · AIR 2010 Guw 41 : (2010) 1 GLR 770 : (2010) 1 GLT 524
Land Acquisition Act, 1894 — Section 11, 18, 23, 24, 34
High Courts31 Jul 2009Allowed
Miss Okram Indubala Devi Vs The Gauhati High Court and Others
Gauhati High Court · (2009) 1 GLD 200 Supp : (2009) 4 GLT 276
Central Civil Services (Pension) Rules, 1972 — Rule 54(6), 54(8)
High Courts31 Jul 2009
Nikunja Chanda and Others Vs State of Assam
Gauhati High Court · (2010) 1 DMC 872 : (2010) 1 GLR 243 : (2010) 1 GLT 662
Penal Code, 1860 (IPC) — Section 304B, 34, 496A, 498A
High Courts31 Jul 2009Dismissed
Dilip Saikia Vs State of Assam
Gauhati High Court · (2010) 1 GLR 214 : (2009) 5 GLT 657
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(1), 457
High Courts31 Jul 2009Allowed
Manash Padmabari Jiniram Fishery Cooperative Society Limited and Others Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 130 Supp : (2011) 3 GLR 187 : (2009) 4 GLT 909
Assam Fisheries Rules, 1953 — Rule 12
High Courts31 Jul 2009
Worter Kharmalki and Others Vs State of Meghalaya and Others
Gauhati High Court · AIR 2010 Guw 50 : (2010) 2 GLR 858
Constitution of India, 1950 — Article 226, 25, 26, 32
High Courts31 Jul 2009Dismissed
Mukut Kalita Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLT 807
High Courts31 Jul 2009Allowed
Dinesh Chandra Bey Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLT 516
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7(6), 9, 9(2)
High Courts30 Jul 2009Allowed
Pradip Borgohain Vs State of Assam
Gauhati High Court · (2009) 4 GLT 852
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Jul 2009Allowed
Makam Kishore Kumar (GO-002240W) Vs Union of India (UOI) and Others
Gauhati High Court · (2011) 1 GLT 246
High Courts30 Jul 2009Dismissed
Raj Narayan Paul Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLT 766
Constitution of India, 1950 — Article 226
High Courts30 Jul 2009
Lianhnuni Vs State of Mizoram and Others
Gauhati High Court · (2010) 1 GLR 376 : (2009) 5 GLT 220
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts30 Jul 2009Allowed
State of Mizoram and Others Vs Bhagheeratha Engineering Ltd.
Gauhati High Court · (2010) 1 GLD 155 : (2009) 5 GLT 475
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Jul 2009Allowed
Rina Devi Bora Vs Dwijen Ch. Bora and Another
Gauhati High Court · (2010) 2 DMC 110 : (2009) 4 GLT 432
Constitution of India, 1950 — Article 14, 15, 21Protection of Women From Domestic Violence Act, 2005 — Section 12, 17(1), 19(1), 2, 23
High Courts29 Jul 2009Dismissed
Redaul Hussain Khan and Others Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLT 855
Arms Act, 1959 — Section 25(1B)(A)Constitution of India, 1950 — Article 136, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 167, 167(2), 167(2A)
High Courts29 Jul 2009Dismissed
Md. Harez Ali Vs State of Assam
Gauhati High Court · (2010) 1 GLD 576 : (2010) 1 GLT 586
Criminal Procedure Code, 1973 (CrPC) — Section 202, 313Penal Code, 1860 (IPC) — Section 366
High Courts29 Jul 2009
National Insurance Co. Ltd. Vs Sh. Lalropara and Another
Gauhati High Court · (2010) 1 GLR 826 : (2010) 1 GLT 531
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Jul 2009Allowed
Md. Abdul Kashem Vs The State of Assam
Gauhati High Court · (2009) 1 GLD 127 Supp : (2010) 1 GLT 11
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 201, 302, 306
High Courts29 Jul 2009
Md. Joynal Mir and Others Vs State of Assam
Gauhati High Court · (2010) 1 GLR 758 : (2009) 5 GLT 800
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 34, 365, 367, 379