High Courts07 Aug 2009Dismissed
Md. Jalal Uddin Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 1
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 19 of 44
High Courts07 Aug 2009Allowed
Commissioner of Income Tax Vs Narendra Narayan Banik, Smt. Kalyani Debnath, Rakhal Debnath and Shree Bhandar
Gauhati High Court · (2010) 232 CTR 356 : (2010) 320 ITR 436
Income Tax Act, 1961 — Section 116, 117, 158BG, 2, 263
High Courts07 Aug 2009
Malati Das Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 788
Foreigners Act, 1946 — Section 9
High Courts07 Aug 2009
Haliman Nessa Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 723
High Courts07 Aug 2009
Tapan Roy Barman Vs Prasar Bharati Broadcasting Corporation of India Ltd. and Others
Gauhati High Court · (2010) 1 GLR 742 : (2010) 3 GLT 556
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts07 Aug 2009
Sushital Dhar and Another Vs Panna Lal Ghosh
Gauhati High Court · AIR 2009 Guw 174 : (2009) 6 GLR 403 : (2010) 2 GLT 950
Civil Procedure Code, 1908 (CPC) — Section 10, 20
High Courts07 Aug 2009Dismissed
Dr. Jatin Baruah Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLR 108
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7
High Courts07 Aug 2009Dismissed
Md. Samsul Haqu and Others Vs Member, Foreigner''s Tribunal and Others
Gauhati High Court · (2010) 1 GLD 214
Citizenship Act, 1955 — Section 17, 6A, 6A(3), 6A(4), 6A(5)Citizenship Rules, 2009 — Rule 16F
High Courts07 Aug 2009Allowed
Rajib Pator Vs State of Assam
Gauhati High Court · (2009) 5 GLT 839
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts06 Aug 2009Allowed
Miss Smita Baruah Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 490 Supp : (2010) 6 GLR 376 : (2010) 1 GLT 565
Dibrugarh University Regulations, 2001 — Regulation 15
High Courts06 Aug 2009
Deep Nath Vs State of Assam
Gauhati High Court · (2011) 1 GLR 639
Penal Code, 1860 (IPC) — Section 307, 324
High Courts06 Aug 2009
Kirandeka Vs State of Assam
Gauhati High Court · (2010) 1 GLT 54
Penal Code, 1860 (IPC) — Section 307, 326, 335, 506
High Courts06 Aug 2009Allowed
Bhupinder Kumar Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 5 : (2009) 5 GLT 150
High Courts05 Aug 2009Allowed
Dhana Chandra Malsum Vs State of Tripura
Gauhati High Court · (2009) 4 GLT 890
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts05 Aug 2009
Shri Amoy Morang Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 1 GLD 677 : (2011) 4 GLR 643 : (2010) 1 GLT 352
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(6), 10(7), 27(1)Constitution of India, 1950 — Article 226
High Courts05 Aug 2009Dismissed
Shri Pongrem Arangham Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 1 GLD 672 : (2010) 1 GLT 311
Arunachal Pradesh Industries Officer Service Rules, 1999 — Rule 10, 10(1), 10(3), 9Constitution of India, 1950 — Article 309
High Courts04 Aug 2009Dismissed
Muhibar Ali Hazarika Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 417 : (2009) 5 GLT 200
Central Reserve Police Force Act, 1949 — Section 11, 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts04 Aug 2009Allowed
Abdul Rahman Vs State of Assam
Gauhati High Court · (2010) 1 GLD 223 : (2009) 4 GLT 437
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162Penal Code, 1860 (IPC) — Section 304B, 34
High Courts04 Aug 2009
Kamal Saikia @ Kamal Sonowal Vs State of Assam
Gauhati High Court · (2009) 5 GLT 344
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 376(1), 417, 493, 494
High Courts01 Aug 2009Dismissed
Mustt. Sahera Khatun @ Sahera Banu Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 574
Foreigners Act, 1946 — Section 9