High Courts13 Aug 2009
Rajia Khatun Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 567 Supp
Foreigners Act, 1946 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 18 of 44
High Courts13 Aug 2009Allowed
Bridhichand Pannalal, A partnership firm and Others Vs Bhanwarlal Dugar, A Co-ownership Entity and Others
Gauhati High Court · (2009) 2 GLD 649 : (2010) 3 GLT 490
Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(1), 5(2), 5(3), 5(4)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 108, 109
High Courts12 Aug 2009
Salema Bibi (Khatun) Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 689 Supp
Foreigners Act, 1946 — Section 9
High Courts12 Aug 2009
Tarabhanu Vs The Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 571 Supp
Foreigners Act, 1946 — Section 9
High Courts11 Aug 2009Allowed
Thangjam Bipin Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLD 701 : (2009) 4 GLT 443
Constitution of India, 1950 — Article 309
High Courts11 Aug 2009Allowed
Rajani Goswami Vs Anil Chandra Haloi
Gauhati High Court · (2009) CriLJ 4538 : (2010) 1 GLR 227 : (2009) 4 GLT 279
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 307, 386Penal Code, 1860 (IPC) — Section 406, 500
High Courts11 Aug 2009Allowed
Bulu Das (Smt.) Vs Ratan Das
Gauhati High Court · (2010) 2 DMC 769 : (2009) 2 GLD 729 : (2009) 4 GLT 671
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 14, 18, 19, 20
High Courts11 Aug 2009
Md. Hiran Mia Vs The State of Tripura
Gauhati High Court · (2010) CriLJ 189 : (2010) 3 GLR 468 : (2009) 5 GLT 661
Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Aug 2009Allowed
Razouvoyi Francis Rhakho Vs State of Nagaland and Others
Gauhati High Court · (2011) 3 GLR 751
High Courts10 Aug 2009
Shri Nityanand Pao Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2009) 1 GLD 13 Supp : (2010) 6 GLR 521 : (2010) 1 GLT 78
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Succession Act, 1925 — Section 374
High Courts10 Aug 2009
Md. Khursed Ali @ Khused Ali Khan and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 578
Foreigners Act, 1946 — Section 9
High Courts10 Aug 2009Dismissed
Nathu Ram Biswas @ Nathu Ram Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 2 GLR 875
Foreigners Act, 1946 — Section 9
High Courts10 Aug 2009
New India Assurance Co. Ltd. Vs Smt. Alaka Dutta Baruah and Others
Gauhati High Court · (2010) 1 GLR 809
Motor Vehicles Act, 1988 — Section 163A, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts10 Aug 2009
Subrata Sundar Das and Others Vs Tripura Central University and Others
Gauhati High Court · AIR 2009 Guw 185 : (2010) 1 GLR 422 : (2010) 1 GLT 1
Constitution of India, 1950 — Article 162, 226
High Courts10 Aug 2009
Monoranjan Ghosh and Another Vs Laxmi Bardhan and Another
Gauhati High Court · (2009) 4 GLT 270
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Aug 2009
Md. Samsul Hoque Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 485 Supp : (2010) 2 GLT 233
Foreigners Act, 1946 — Section 9
High Courts07 Aug 2009Dismissed
Mameza Khatun Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 580
Foreigners Act, 1946 — Section 9
High Courts07 Aug 2009Dismissed
Jatin Baruah Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLD 545
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7
High Courts07 Aug 2009Dismissed
Md. Jehar Ali Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLR 870 : (2009) 5 GLT 248
Assam Non-Government College Management Rules, 2001 — Rule 18Constitution of India, 1950 — Article 12, 226
High Courts07 Aug 2009
Mustt. Hazera Khatoon Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 205 : (2010) 2 GLT 49
Foreigners Act, 1946 — Section 9