High Courts18 Jul 2009Dismissed
Ambi Ram Das Vs Secretary, Department of Home Government of India
Gauhati High Court · (2010) 6 GLR 879
Central Industrial Security Force Rules, 2001 — Rule 36
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 22 of 44
High Courts18 Jul 2009Allowed
Teputhe Angami Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 6 GLR 537
Arms Act, 1959 — Section 25(1)(1A)Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3, 3(1)(2), 3(3), 7, 8
High Courts18 Jul 2009Dismissed
Ambi Ram Das Vs Secretary, Department of Home, Government of India and Others
Gauhati High Court · (2009) 5 GLT 214
Central Industrial Security Force Rules, 2001 — Rule 36
High Courts17 Jul 2009Dismissed
S.A. Bora and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 2 GLD 447 : (2009) 4 GLT 674
Constitution of India, 1950 — Article 309
High Courts17 Jul 2009
Jarkar Gamlin Vs Tummar Bagra and Others
Gauhati High Court · (2009) 2 GLD 408 : (2009) 4 GLT 314
Constitution of India, 1950 — Article 226, 299Contract Act, 1872 — Section 23, 70
High Courts16 Jul 2009Allowed
Himmer Ete Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2009) 2 GLD 421
High Courts15 Jul 2009Dismissed
Baphira Kharkongor and Others Vs State of Meghalaya
Gauhati High Court · (2009) 4 GLT 293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 341, 376, 376(2)
High Courts15 Jul 2009
Imlitemjen Tsudir and Others Vs State of Nagaland and Others
Gauhati High Court · (2010) 1 GLT 393 : (2010) 3 SLR 690
High Courts14 Jul 2009
Raja Rai @ Rajnarayan Rai Vs Secretary, Finance (Estt-B) Department and Another
Gauhati High Court · (2009) 5 GLT 130
High Courts14 Jul 2009Allowed
Mitradev Changkakoty Vs Assam State Transport Corporation and Others
Gauhati High Court · (2010) 4 GLR 606
High Courts13 Jul 2009Dismissed
Dipok Bakti Vs State of Assam
Gauhati High Court · (2009) 4 GLT 358
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 2009
Rohit Kumar Bhujel Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 450
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(8), 19(1)Central Civil Services (Conduct) Rules, 1964 — Rule 21Constitution of India, 1950 — Article 14, 311
High Courts09 Jul 2009Allowed
Maibam Ibohal Singh Vs State of Manipur and Others
Gauhati High Court · (2009) 6 GLR 507
Constitution of India, 1950 — Article 14, 311(2)
High Courts03 Jul 2009Allowed
Sadek Ali Vs State of Tripura
Gauhati High Court · (2010) 1 DMC 277 : (2009) 4 GLT 904
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts03 Jul 2009Allowed
Raid Laban College Teachers'' Welfare Association and Another Vs State of Meghalaya and Others
Gauhati High Court · (2010) 1 GLR 328 : (2009) 4 GLT 594
Constitution of India, 1950 — Article 13, 21, 39University Grants Commission Act, 1956 — Section 12(8), 12(B), 2
High Courts02 Jul 2009Dismissed
Narendra Kumar Kasav Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 2 GLD 392 : (2009) 5 GLT 106
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 22(1)Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(1)Constitution of India, 1950 — Article 226, 320(3)
High Courts02 Jul 2009
Neeraj Bharali Vs State of Assam and Another
Gauhati High Court · (2009) 5 GLT 260
Assam Services (Confidential Rolls) Rules, 1990 — Rule 10, 13
High Courts01 Jul 2009Dismissed
Kamakhya Photo Lab P. Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2011) 238 CTR 461 : (2009) 4 GLT 253 : (2010) 327 ITR 565
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 28Income Tax Act, 1961 — Section 143(3), 260A, 271(1)
High Courts30 Jun 2009Allowed
Pancharatna Cement P. Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 227 CTR 267 : (2009) 6 GLR 459 : (2009) 5 GLT 93 : (2009) 317 ITR 259
Income Tax Act, 1961 — Section 140A, 143, 147, 148, 41