High Courts09 Oct 2007
Abdul Jalil and Others Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 659 : (2007) 4 GLT 882
Assam Panchayat Act, 1994 — Section 105, 109(6)
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 8 of 41
High Courts08 Oct 2007Dismissed
Gupendu Bikash Kar Vs Tripura University
Gauhati High Court · (2009) 1 GLR 545
Constitution of India, 1950 — Article 14Tripura University Regulations — Regulation 19, 21, 5, 5.10Tripura University Rules — Rule 5.10
High Courts05 Oct 2007Allowed
Sankhi Chiba and Another Vs State of Arunachal Pradesh
Gauhati High Court · (2008) CriLJ 1734 : (2008) 1 GLT 388
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 1, 164, 281, 3, 313Evidence Act, 1872 — Section 4
High Courts05 Oct 2007Allowed
B.K. Gupta Vs Union of India (UOI)
Gauhati High Court · AIR 2008 Guw 60 : (2008) 1 ARBLR 337
Arbitration and Conciliation Act, 1996 — Section 11, 12, 34
High Courts04 Oct 2007
Sh. Hrangdawla Vs State of Mizoram and Others
Gauhati High Court · (2008) GLT 272 Supp
Constitution of India, 1950 — Article 14, 19, 21, 300ALushai Hills District (Village Councils) Act, 1953 — Section 20, 25
High Courts04 Oct 2007
Moirangthem Medhabati Devi and Anr. Vs State of Manipur and Ors.
Gauhati High Court · (2008) 3 GLR 416
High Courts04 Oct 2007
Pritam Rongpi Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 248
Constitution of India, 1950 — Article 16
High Courts04 Oct 2007Dismissed
Kayamuddin Siddiquei Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 4 GLT 670
Constitution of India, 1950 — Article 226, 227, 277Criminal Procedure Code, 1973 (CrPC) — Section 303
High Courts04 Oct 2007Dismissed
Anupam Das Vs Smt. Mampi Das
Gauhati High Court · AIR 2008 Guw 3 : (2007) 4 GLT 543
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts04 Oct 2007Allowed
Nasir Khan @ Boi Vs State of Manipur and Others
Gauhati High Court · (2007) 4 GLT 512
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 167Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts04 Oct 2007Dismissed
Jain Steel and Wooden Industries Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 673 : (2009) 20 VST 379
Assam General Sales Tax Act, 1993 — Section 36
High Courts04 Oct 2007Dismissed
Union of India (UOI) and Another Vs Shree Bharat Builders and Another
Gauhati High Court · (2007) 4 GLT 803
Arbitration Act, 1940 — Section 14, 2, 31, 41Civil Procedure Code, 1908 (CPC) — Section 151, 20, 24
High Courts03 Oct 2007
State of Tripura and Others Vs Swapna Bhattacharjee
Gauhati High Court · (2008) 1 GLT 67
High Courts03 Oct 2007Allowed
Bedabithi Das Vs Director General, All India Radio and Others
Gauhati High Court · (2009) 1 GLR 523 : (2008) 2 GLT 265
High Courts03 Oct 2007
Oriental Insurance Co. Ltd. Vs Smt. Laxmi Rani Biswas and Others
Gauhati High Court · AIR 2008 Guw 13 : (2007) 4 GLT 450
Civil Procedure Code, 1908 (CPC) — Section 115, 149, 15, 3, 96Constitution of India, 1950 — Article 226, 227, 235Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts03 Oct 2007
Oriental Insurance Co.Ltd. Vs Oriental Insurance Co.Ltd.
Gauhati High Court · (2008) 2 GLR 825
Motor Vehicles Act, 1988 — Section 166, 166
High Courts03 Oct 2007Dismissed
Amulya Borah Vs State of Assam and Others
Gauhati High Court · (2008) 2 CTLJ 415 : (2008) 2 GLT 262
High Courts03 Oct 2007Allowed
Khanindra Nath Choudhury Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 587
Constitution of India, 1950 — Article 16
High Courts03 Oct 2007
Md.Samsuddin Ahmed Vs Union of India and ors.
Gauhati High Court · (2008) 1 GLR 299
Constitution of India, 1950 — Article 12, 12
High Courts03 Oct 2007Allowed
State of Arunachal Pradesh and Another Vs Soilen Phukan and Others
Gauhati High Court · (2007) 4 GLT 321
Constitution of India, 1950 — Article 16(4)