High Courts02 Jan 2007Allowed
Jagannath Pegu Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 389
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 41 of 41
High Courts02 Jan 2007Dismissed
Md. Jakir Ali Vs The State of Assam
Gauhati High Court · (2007) CriLJ 1615 : (2007) 3 GLT 497
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 145, 375, 376, 415, 417
High Courts02 Jan 2007
Hasi Mohan Barman and Another Vs State of Assam
Gauhati High Court · (2007) 2 GLT 98
Criminal Procedure Code, 1973 (CrPC) — Section 462Penal Code, 1860 (IPC) — Section 313, 34
High Courts01 Jan 2007
Brahmacharimayum Ibeyaima Vs State of Manipur
Gauhati High Court · (2007) 2 GLT 130
High Courts01 Jan 2007Dismissed
Brahmacharimayum Ibeyaima Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLT 130
Constitution of India, 1950 — Article 14, 16
High Courts01 Jan 2007Dismissed
Usman Ali and Others Vs Pratap Ch. Bora
Gauhati High Court · (2007) 2 GLT 503
Criminal Procedure Code, 1973 (CrPC) — Section 145