High Courts12 Jan 2007
National Insurance Co. Ltd. Vs C. Tluanglinga and Others
Gauhati High Court · (2008) ACJ 2245 : (2007) 1 GLT 768
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 39 of 41
High Courts12 Jan 2007
United India Insurance Co. Ltd. Vs H.C. Khono and Another
Gauhati High Court · (2009) 4 GLR 633 : (2007) 1 GLT 770
Motor Vehicles Act, 1988 — Section 163A, 170
High Courts12 Jan 2007Dismissed
Union of India (UOI) and Others Vs V.L. Rawna and Others
Gauhati High Court · (2007) 1 GLT 742
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts12 Jan 2007Allowed
North East Gases Pvt. Ltd. and Another Vs State of Assan and Others
Gauhati High Court · (2007) 2 GLT 341
Constitution of India, 1950 — Article 366
High Courts12 Jan 2007Dismissed
Kanchan Hazarika and Others Vs Monorama Sharma
Gauhati High Court · (2007) 1 GLT 715 : (2007) 103 RD 342
Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jan 2007Dismissed
Chandrapur Thana Bazar Committee and Others Vs Haren Saikia and Another
Gauhati High Court · (2007) 3 GLR 880
Constitution of India, 1950 — Article 226
High Courts11 Jan 2007Dismissed
Bindhya Agency Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 163
Penal Code, 1860 (IPC) — Section 409, 420, 468
High Courts11 Jan 2007Allowed
Upendra Nath Das Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 41
Assam Administrative Tribunal Act, 1977 — Section 4(2), 5
High Courts11 Jan 2007Dismissed
Ram Prasad Koiri and Another Vs Krishna Kumar Goala and Others
Gauhati High Court · (2007) 3 GLT 995
Civil Procedure Code, 1908 (CPC) — Section 154, 80
High Courts11 Jan 2007Allowed
Biswapati Pal and Others Vs State of Tripura and Others
Gauhati High Court · (2008) GLT 48 Supp
Tripura State Civil Services (Revised Pay) (Amendment) Rules, 1999 — Rule 2
High Courts11 Jan 2007Allowed
Subal Kumar Dey Vs State of Tripura
Gauhati High Court · (2007) CriLJ 1195 : (2009) 1 GLR 265 : (2007) 2 GLT 798
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 397, 482Penal Code, 1860 (IPC) — Section 120B, 153, 153A, 501, 505
High Courts11 Jan 2007Dismissed
Khangenbam Mani Singh and Others Vs Khangenbam Sachikumar Singh @ Ibotombi Singh
Gauhati High Court · (2007) 2 GLT 610
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 24, 39
High Courts11 Jan 2007
Raj Kumar Choudhury Vs State of Tripura
Gauhati High Court · (2007) CriLJ 1186 : (2007) 2 GLT 415
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 34, 448
High Courts11 Jan 2007Dismissed
Biswapriya Bhuiya Vs Jhumi Bank
Gauhati High Court · (2007) 2 DMC 631 : (2007) 2 GLT 364
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 2007Dismissed
Biswapriya Bhuiya Vs Jhumi Banik
Gauhati High Court · (2007) 2 DMC 631
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 2007Allowed
Nagen Baruah Vs Assam State Transport Corpn. and Others
Gauhati High Court · (2007) 2 GLT 226
Penal Code, 1860 (IPC) — Section 279, 304
High Courts11 Jan 2007
Nibaran Chandra Das Vs State of Tripura and Another
Gauhati High Court · (2007) 2 GLT 376
High Courts11 Jan 2007
New India Assurance Co. Ltd. Vs Madan Sahu and Another
Gauhati High Court · (2009) ACJ 813
Workmens Compensation Act, 1923 — Section 30, 4
High Courts10 Jan 2007Allowed
Bipul Kumar Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 51
Constitution of India, 1950 — Article 235
High Courts09 Jan 2007Dismissed
Dewan Ram Boro Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 485