High Courts17 Jan 2007Allowed
Aktar Ali Vs State of Assam
Gauhati High Court · (2009) 1 GLR 257 : (2008) 1 GLT 1055
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 38 of 41
High Courts17 Jan 2007Dismissed
New India Assurance Co. Ltd. Vs Lalbiaktluanga and Another
Gauhati High Court · (2007) 2 GLT 413
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts17 Jan 2007Dismissed
Nanto Ranjan Roy Vs State of Tripura and Another
Gauhati High Court · (2007) 2 GLR 611 : (2007) 1 GLT 764
Arbitration Act, 1940 — Section 30, 33
High Courts17 Jan 2007Dismissed
Narayan Chakraborty Vs Swapan Debnath and Another
Gauhati High Court · (2009) ACJ 807 : (2007) 1 GLT 735
Employees Compensation Act, 1923 — Section 25, 30, 4
High Courts17 Jan 2007Dismissed
State of Mizoram Vs Lalzarliana
Gauhati High Court · (2007) 2 GLT 764
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 376(1)
High Courts17 Jan 2007Dismissed
State of Tripura Vs Chanu Das @ Chan Mohan Das and Others
Gauhati High Court · (2007) 1 GLT 761
Penal Code, 1860 (IPC) — Section 114, 120B, 302, 34
High Courts16 Jan 2007Dismissed
Dishinang Golmei and Others Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLT 556
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts16 Jan 2007Dismissed
Mira Roy and Others Vs State of Tripura and Others
Gauhati High Court · (2007) 113 FLR 906 : (2009) 4 GLR 675 : (2007) 1 GLT 1015
High Courts16 Jan 2007Dismissed
Rupendra Shil Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLR 606 : (2007) 2 GLT 102
High Courts16 Jan 2007Dismissed
Amar Chandra Deb Vs Anjali Deb
Gauhati High Court · (2007) 2 GLT 104
Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5
High Courts12 Jan 2007
Rupam Kumar Borthakur and Another Vs Indian Oil Corporation Limited and Others
Gauhati High Court · (2008) GLT 746 Supp
High Courts12 Jan 2007
New India Assurance Co. Ltd. Vs Lalthangveli and Others
Gauhati High Court · (2009) ACJ 299
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts12 Jan 2007
New India Assurance Co. Ltd. Vs Kawllian Thanga and Another
Gauhati High Court · (2007) 3 GLT 444
Motor Vehicles Act, 1988 — Section 163A, 170
High Courts12 Jan 2007Dismissed
Ramen Baruah Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (2007) 2 GLT 78 : (2007) 3 LLJ 904
Industrial Disputes Act, 1947 — Section 2
High Courts12 Jan 2007Dismissed
Rana Bahadur Singha Vs Sandhya Singha
Gauhati High Court · (2008) 1 GLT 518
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Jan 2007Allowed
National Insurance Company Ltd. Vs Mintu Debnath and Another
Gauhati High Court · (2009) ACJ 1643 : (2007) 2 GLR 775
Civil Procedure Code, 1908 (CPC) — Section 114, 151Motor Vehicles Act, 1988 — Section 147, 149, 166, 173, 174
High Courts12 Jan 2007Allowed
Director General of Police and Others Vs B. Barnalata Devi and Others
Gauhati High Court · (2007) 2 GLR 320 : (2007) 2 GLT 567
Constitution of India, 1950 — Article 14, 15, 16, 226, 309
High Courts12 Jan 2007Dismissed
Nagen Hazarika (deceased) through LRs. Vs Smt. Manorama Sharma
Gauhati High Court · AIR 2007 Guw 62
Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts12 Jan 2007Allowed
Food Corporation of India and Others Vs B. Purbanchal Road Services and Another
Gauhati High Court · (2007) 1 GLT 766
High Courts12 Jan 2007Dismissed
On The Death of Nagen Hazarika His L/R Kanchan Hazarika and Others Vs Monorama Sharma
Gauhati High Court · (2007) 2 GLR 403
Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54