High Courts01 Feb 2007

Manik Dey Vs State of Assam

Gauhati High Court · (2007) CriLJ 2981 : (2007) 3 GLR 944 : (2007) 2 GLT 44

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts31 Jan 2007Dismissed

Anup Nath and Others Vs State of Assam

Gauhati High Court · (2008) 1 GLT 255

Criminal Procedure Code, 1973 (CrPC) — Section 164, 3, 313Evidence Act, 1872 — Section 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 120, 120B, 201, 302, 34
High Courts31 Jan 2007

Bijoy Sankar Roy Vs Sujit Agarwala

Gauhati High Court · (2007) 4 GLR 191

Assam Money Lenders Act, 1934 — Section 2(1), 2(1)Negotiable Instruments Act, 1881 — Section 118Negotiable Instruments Act, 1881 (NI) — Section 118