High Courts09 Feb 2007Dismissed
Associate Enterprise Vs Coal India Limited and Others
Gauhati High Court · (2007) 2 GLT 440
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 7
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 35 of 41
High Courts09 Feb 2007Dismissed
Bijay Rajkhowa Vs State Bank of India and Others
Gauhati High Court · (2007) 3 GLT 243
Constitution of India, 1950 — Article 226, 311(2)
High Courts09 Feb 2007Allowed
Khaizallan (Dr.) and Another Vs Thockchom Jitenkumar Singh and Others
Gauhati High Court · (2007) 2 GLT 941
Constitution of India, 1950 — Article 12, 226
High Courts08 Feb 2007
Regional Director, Employees State Insurance Corporation Vs Shree Pawan Putra Roller Flour Mill (P.) Ltd.
Gauhati High Court · (2008) 2 GLR 278
Employees State Insurance Act, 1948 — Section 82(2), 82(2)
High Courts08 Feb 2007Allowed
Subrata Paul Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 4 GLR 639 : (2007) 2 GLT 350
Constitution of India, 1950 — Article 21, 22, 226General Clauses Act, 1897 — Section 21National Security Act, 1980 — Section 14, 3, 8
High Courts07 Feb 2007Dismissed
Heisnam (O) Ibechoubi Devi Vs State of Manipur and Others
Gauhati High Court · (2009) 3 GLT 74
High Courts07 Feb 2007
Abdul Kasem Ali Ahmed Vs State of Assam and Others
Gauhati High Court · (2007) 1 CTLJ 323 : (2007) 2 GLR 232 : (2007) 1 GLT 784
Constitution of India, 1950 — Article 12, 14, 21, 226, 227
High Courts07 Feb 2007
Dunlop India Limited Vs State of Tripura and Others
Gauhati High Court · (2009) 4 GLR 657 : (2007) 2 GLT 600
Tripura Sales Tax Act, 1976 — Section 13(1), 13(1)(d), 2(h), 9
High Courts07 Feb 2007Allowed
Chhaganmal Golchha and Another Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 919 : (2008) 17 VST 421
Constitution of India, 1950 — Article 213
High Courts07 Feb 2007
Sabita Maixik (Kar) and Ors. Vs Dipak Ghosh and Ors
Gauhati High Court · (2007) 3 GLT 248
High Courts07 Feb 2007
Oriental Insurance Co.Ltd. Vs Sukhen Debnath
Gauhati High Court · (2007) 4 GLR 290
Workmens Compensation Act, 1923 — Section 4(c)(2), 4(c)(2)
High Courts06 Feb 2007Allowed
Management of Bata India Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 113 FLR 532 : (2007) 3 GLR 868 : (2007) 2 GLT 358 : (2007) 3 LLJ 36
Industrial Disputes Act, 1947 — Section 11, 12, 22, 25F, 4
High Courts06 Feb 2007
Gagarin Ahmed Vs Chakina Bibi (Mustt.) and Another
Gauhati High Court · (2007) 3 GLT 693
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 145
High Courts06 Feb 2007
Md. Siddique Ali Vs Mustt Fatema Rashid
Gauhati High Court · (2007) CriLJ 2363 : (2007) 2 GLR 657 : (2007) 2 GLT 1
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Family Courts Act, 1984 — Section 2, 20, 3, 7, 8
High Courts06 Feb 2007Allowed
Bali Ram Prasad Gupta Vs Md. Isa
Gauhati High Court · AIR 2007 Guw 139 : (2007) 2 GLR 715 : (2007) 2 GLT 26
Civil Procedure Code, 1908 (CPC) — Section 11, 115, 151Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2007Allowed
W. Birbal Singh Vs State of Manipur and Others
Gauhati High Court · (2011) 4 GLR 112
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Feb 2007
Pulin Boro and Others Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 619
Constitution of India, 1950 — Article 14, 21, 300A
High Courts02 Feb 2007Dismissed
State Bank of India and Others Vs Ashok Kr. Das
Gauhati High Court · (2007) 2 GLT 959
High Courts02 Feb 2007Dismissed
S. Swett Vs State of Meghalaya and Others
Gauhati High Court · (2007) 2 GLT 847
Constitution of India, 1950 — Article 14, 226
High Courts01 Feb 2007Allowed
Wilbirthforth Momin Vs State of Meghalaya and Others
Gauhati High Court · (2007) 2 GLT 803
Constitution of India, 1950 — Article 14, 311