High Courts03 Oct 2007
Oriental Insurance Co. Ltd. Vs Vanlalhliri and Another
Gauhati High Court · (2007) 4 GLT 575
Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166, 173
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 9 of 41
High Courts03 Oct 2007
Sukumar Saha and Others Vs State of Tripura
Gauhati High Court · (2008) 1 GLT 104
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts03 Oct 2007
Oriental Insurance Co. Ltd. Vs Thanmawii and Another
Gauhati High Court · (2007) 4 GLT 730
Motor Vehicles Act, 1988 — Section 140, 147, 163A, 166, 168Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts03 Oct 2007Dismissed
M.L. Sharma and Others Vs Central Bureau of Investigation and Others
Gauhati High Court · (2008) CriLJ 1725
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 120, 223, 235, 482Penal Code, 1860 (IPC) — Section 120, 420, 477
High Courts01 Oct 2007
Basanta Kumar Kakoti and Another Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 699
High Courts01 Oct 2007
Longsan Khongngain Vs State of Meghalaya
Gauhati High Court · (2007) 4 GLT 938
Civil Procedure Code, 1908 (CPC) — Section 1Constitution of India, 1950 — Article 20, 21, 244Criminal Procedure Code, 1973 (CrPC) — Section 1
High Courts01 Oct 2007Dismissed
Nakul Chandra Das Vs State of Assam and Another
Gauhati High Court · (2007) 4 GLT 556
High Courts01 Oct 2007
Punam Dita Rai Baruah Vs Gauhati University and Another
Gauhati High Court · (2007) 4 GLT 540
High Courts01 Oct 2007
Chow Pinkkham Munglang Vs Gauhati University and Others
Gauhati High Court · (2009) 1 GLR 662 : (2007) 4 GLT 878
High Courts01 Oct 2007Allowed
Abdul Aziz Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 301
Constitution of India, 1950 — Article 300ARegistration Act, 1908 — Section 17, 71, 72, 84
High Courts28 Sept 2007Allowed
Alempaao and Another Vs The Secretary, Govt. of India and Others
Gauhati High Court · (2009) 1 GLR 787 : (2008) 1 GLT 595
Constitution of India, 1950 — Article 12, 14, 226North Eastern Hill University Act, 1973 — Section 13
High Courts28 Sept 2007Dismissed
Sri Ranjit Debnath Vs State of Tripura and Another
Gauhati High Court · (2008) CriLJ 250 : (2007) 4 GLT 438
Constitution of India, 1950 — Article 14, 16, 162, 233Criminal Procedure Code, 1973 (CrPC) — Section 25A
High Courts28 Sept 2007Dismissed
Samiran Paul Vs Anubha Banik and Others
Gauhati High Court · (2007) 4 GLT 484
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Constitution of India, 1950 — Article 133, 226
High Courts28 Sept 2007Dismissed
Leishangthem Madhumangol Singh and Others Vs State of Manipur and Another
Gauhati High Court · (2009) 4 GLR 325
Constitution of India, 1950 — Article 309
High Courts28 Sept 2007
Bhubon Singh Vs State of Manipur and Others
Gauhati High Court · (2009) 4 GLR 369 : (2008) 4 GLT 623
High Courts28 Sept 2007Dismissed
Devyashree Dutta Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 532
Constitution of India, 1950 — Article 226
High Courts28 Sept 2007Dismissed
S.S.K. Exports Ltd. Vs Parcon India Private Ltd.
Gauhati High Court · (2007) 4 GLT 477 : (2007) 4 GLT 476
Civil Procedure Code, 1908 (CPC) — Section 151, 20, 23, 28
High Courts28 Sept 2007
Khrushed Ali Vs Altab Ali and Others
Gauhati High Court · (2008) 1 GLT 318
Evidence Act, 1872 — Section 90, 91
High Courts28 Sept 2007
Yangkhom Shyamkishore Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLR 382
High Courts28 Sept 2007
Sanglakpam Haripriya Devi Vs State of Manipur and Others
Gauhati High Court · (2007) 4 GLT 412